Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of West Bengal - Subsection

Section 53(b) in Police Regulations, Calcutta, 1968

(b)Letters and other postage packets sent by private individuals or associations without prepayment of postage or with postage insufficiently paid shall ordinarily be returned unopened to the post office of delivery.