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State of Rajasthan - Section

Section 9 in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951

9.

It shall not be necessary for the Commission to be consulted when it is proposed to reappoint a retired officer for a period not exceeding 3 years in the case of Post-Graduate Heads of Department, Readers and Principals of Degree and Post-Graduate Colleges and of Doctors and women employees in all Departments and for a period not exceeding 2 years in the case of other officers -
(a)Temporarily to a permanent post in the service from which he retired; or
(b)To temporary post created as an addition to the cadre of the service from which he retired; or
(c)To any other temporary or permanent post the duties of which are similar to those normally discharged by members of the service from which he retired.