Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(c) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951 (c)To any other temporary or permanent post the duties of which are similar to those normally discharged by members of the service from which he retired.
