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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(2)Every part of the producer shall be firmly and securely fixed in piece and all pipes, valves, joints and hopper lids of covers shall at all times be maintained in a gastight condition.