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State of Odisha - Section

Section 8 in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

8. Maintenance of the producer.

(1)Every producer shall be installed and maintained in accordance with the specification and with all reasonable care necessary to prevent danger from fire, gas poisoning and burns and in particular, all pipes, valve and all covers to hoppers, generators, coolers, filters and any other accessories shall be free from gas or air leaks and all exposed hot surfaces shall be effectively screened from accidental contract.
(2)Every part of the producer shall be firmly and securely fixed in piece and all pipes, valves, joints and hopper lids of covers shall at all times be maintained in a gastight condition.
(3)If an escape funnel be fitted to any generator for use during the blowing of air through the generator the mouth of the funnel shall be above the root level of the vehicle measured externally. A suitable valve or flame trap shall be fitted to the air inlet of all types of generator to prevent danger from blowback.