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[Cites 0, Cited by 0] [Section 4(21)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(21)(a) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(a)Variation in revenue / expenditure on account of uncontrollable sales / power purchase respectively shall be trued up every year;