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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(1)(ii) in The Maharashtra District Planning Committee (Election) Rules, 1999

(ii)put, (a mark) with the instrument supplied for the purpose, [against the name] [These words were substituted for the words 'on the symbol' by G. N. of 5.5.2000.] of the candidate for whom he intends to vote;