Section 37(1) in The Maharashtra District Planning Committee (Election) Rules, 1999
(1)The voter, on receiving the ballot paper, shall forthwith,-(i)proceed to one of the polling compartments:(ii)put, (a mark) with the instrument supplied for the purpose, [against the name] [These words were substituted for the words 'on the symbol' by G. N. of 5.5.2000.] of the candidate for whom he intends to vote;(iii)fold the ballot paper so as to conceal his vote;(iv)if required, show to the Presiding Officer the distinguishing mark on the ballot paper:(v)insert the folded ballot paper into the ballot box; and(vi)quit the polling station.
