Section 3 in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013
3. Holding of Examination.
(1)The Board or the Authority on receiving the requisition from the Government shall hold a competitive examination for Selection of candidates, for the post of Surveyor, Class III.(2)The date, time and the place for holding the examination-shall be such as may be decided by the Board or Authority, as the case may be.(3)The candidate shall be required to appear at the Physical Screening Test and in the main examination at his own expense.
