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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1) in The Central Silk Board Silkworm Seed Regulations, 2010

(1)A person to be appointed as seed Analyst shall be a post graduate in Biological Science from a recognized university and shall have a minimum of five years of experience in the field of Sericulture or silkworm seed production.Provided that preference shall be given to a person who is working in the accredited laboratories and possess the requisite qualification.