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Union of India - Section

Section 22 in The Central Silk Board Silkworm Seed Regulations, 2010

22. Qualifications of Seed Analyst.

(1)A person to be appointed as seed Analyst shall be a post graduate in Biological Science from a recognized university and shall have a minimum of five years of experience in the field of Sericulture or silkworm seed production.Provided that preference shall be given to a person who is working in the accredited laboratories and possess the requisite qualification.