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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Andhra Pradesh - Subsection

Section 81(1)(c) in Andhra Pradesh Panchayat Raj Act, 1994

(c)The Gram Panchayat may, in the interests of public health, regulate or prohibit the washing of animals or of clothes or of other articles, in any private spring, tank, well or water-course from which the public have a right to take water for drinking purposes.