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[Cites 0, Cited by 0] [Section 27(8)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(8)(a) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(a)to make arrangements and supervise management of students' hostel, cafeteria and mess;