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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Mohan Lal & Another vs . Nitin Sud & Another on 27 July, 2023

Author: Virender Singh

Bench: Virender Singh

Mohan Lal & Another Vs. Nitin Sud & Another .

CMP (M) No.562 of 2023 27.07.2023 Present: Mr. Dalip K. Sharma, Advocate for the applicant.

Mr. Dhananjay Singh, Advocate vice Mr. Atul Jhingan, Advocate for respondent No.1. Mr. Rajinder Singh Thakur, Advocate for respondent No.2.

Reply on behalf of respondent No.2 is stated to have been filed in the Registry, however, the same is not available on record. Registry is directed to trace the same and place it on record, if the same is in order.

List on 28th September, 2023.

(Virender Singh) Judge July 27, 2023(ps) ::: Downloaded on - 27/07/2023 20:44:23 :::CIS