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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Mohan Lal & Another vs . Nitin Sud & Another on 13 July, 2023

Author: Virender Singh

Bench: Virender Singh

Mohan Lal & Another Vs. Nitin Sud & Another .

CMP(M) No.562 of 2023.

13.07.2023 Present: Mr. Dalip K. Sharma, Advocate for the applicant.

Mr. Atul Jhingan, Advocate for respondent No.1.

Mr. Rajinder Singh Thakur, Advocate for respondent No.2.

r to Memo of appearance filed.

intended to be filed on behalf of respondent No.1.

No reply is Learned counsel for respondent No.2, prays for and is granted two weeks' time to file reply.

List on 27th July, 2023.

(Virender Singh) Judge July 13, 2023(ps) ::: Downloaded on - 13/07/2023 20:39:16 :::CIS