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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(1)(i) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(i)for outlet from the soak-pit to municipal drain if provided an intermediate treatment chamber shall be installed details of which is to be shown in service plan subject to the approval of Authority and provision made under these rules where ever required;