Section 1 in Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971
1. Short title, extent and commencement.
(1)This Act may be called the Andhra Pradesh [ [Rights in Land] [Substituted for 'Record of Rights in Land' by Act 1 of 1989, w.e.f. 4-3-1989.] and Pattadar Pass Books] Act, 1971.(2)It extends to the whole of the State of Andhra Pradesh.(3)It shall come into force in such area or areas and on such date or dates as the Government may, by notification, from time to time specify in this behalf.
