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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(1) in Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971

(1)This Act may be called the Andhra Pradesh [ [Rights in Land] [Substituted for 'Record of Rights in Land' by Act 1 of 1989, w.e.f. 4-3-1989.] and Pattadar Pass Books] Act, 1971.