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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Manipur - Subsection

Section 76(1)(a) in The Manipur Panchayati Raj Act, 1994

(a)carry out the policies and directions of the Zilla Parishad and take necessary measures for the speedy execution of all works and developmental schemes of Zilla Parishad;