Section 2A in The Bengal Industrial Employment (Standing Orders) Rules, 1946
2A.
Matters relating to-(i)appointment-matters concerning service records, service cards, service tickets or tokens, certificates of service, medical examination and trade tests,(ii)inter-departmental or inter-sectional or inter-mill or inter-factory or inter-garden transfer or transfer from one shift to another and change of jobs,(iii)overtime, and(iv)superannuation,shall be additional matters to be included in the Schedule to the Industrial Employment (Standing Orders) Act, 1946 and shall be treated as items Nos. 12 to 15, respectively of the said Schedule.
