Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2A] [Entire Act] State of West Bengal - Subsection Section 2A(i) in The Bengal Industrial Employment (Standing Orders) Rules, 1946 (i)appointment-matters concerning service records, service cards, service tickets or tokens, certificates of service, medical examination and trade tests,
