Himachal Pradesh High Court
Ajminder Singh vs . State Of H.P & Ors. on 2 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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Ajminder Singh vs. State of H.P & Ors.
Cr. WP No.3/2022A 2.6.2022 Present: Mr. J.R. Poswal, Advocate vice counsel for the petitioner.
Mr. Ashok Sharma, Advocate General, Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs, Mr. Yudhbir Singh Thakur, Dy. Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
List on 23rd June, 2022, as prayed for.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 2nd June 2022 (CS) ::: Downloaded on - 03/06/2022 20:03:57 :::CIS