Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Uttar Pradesh - Subsection

Section 91(2)(a) in The U.P. Minor Minerals (Concession) Rules, 1963

(a)any Special knowledge or experience in, prospecting operation and the nature and quality of technical staff employed or to be employed by the applicant;