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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Uttar Pradesh - Subsection

Section 91(2) in The U.P. Minor Minerals (Concession) Rules, 1963

(2)If the application is received oh same day, the preference shall be decided on following matter :
(a)any Special knowledge or experience in, prospecting operation and the nature and quality of technical staff employed or to be employed by the applicant;
(b)such other matter as may be considered necessary by the State Government.