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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(2) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(2)An Academic Committee shall be formed at DIET level. This committee shall analyze the academic monitoring report received from District Education Officer, District Project Officer/Additional District Education Officer (Basic), Block Education Officer, DIET mentors, Block Resource Coordinator, Cluster Resource Coordinator and shall prepare and implement quarterly academic action plan accordingly.