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State of Uttarakhand - Section

Section 6 in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

6. Responsibilities of District Institute of Education and Training(DIET)/District Resource Centre(DRC).

(1)The DIET mentors shall ensure academic monitoring of schools in every month to understand the Academic problems faced at the field level and help the teachers to improve the quality of classroom teaching.
(2)An Academic Committee shall be formed at DIET level. This committee shall analyze the academic monitoring report received from District Education Officer, District Project Officer/Additional District Education Officer (Basic), Block Education Officer, DIET mentors, Block Resource Coordinator, Cluster Resource Coordinator and shall prepare and implement quarterly academic action plan accordingly.