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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(2)The State Cadre Authority shall consist of the following:
(i) Chairman, Uttar Pradesh Co-operative Bank ... Chairman(ex officio).
(ii) A Chairman of a Bank nominated by the Registrar Co-operativeSocieties, Uttar Pradesh ... Member.
(iii) A Chairman of a Society nominated by the RegistrarCo-operative Societies ... Member
(iv) Additional Registrar (Banking), Co-operative Societies, UttarPradesh ... Member
(v) A nominee of the Finance Secretary to Government of UttarPradesh ... Member
(vi) Deputy General Manager, National Bank for Agriculture andRural Development, Lucknow ... Member
(vii) Managing Director, Uttar Pradesh Co-operative Bank ... Member/Secretary