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[Section 7]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 7(2) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976
| (i) | Chairman, Uttar Pradesh Co-operative Bank | ... | Chairman(ex officio). |
| (ii) | A Chairman of a Bank nominated by the Registrar Co-operativeSocieties, Uttar Pradesh | ... | Member. |
| (iii) | A Chairman of a Society nominated by the RegistrarCo-operative Societies | ... | Member |
| (iv) | Additional Registrar (Banking), Co-operative Societies, UttarPradesh | ... | Member |
| (v) | A nominee of the Finance Secretary to Government of UttarPradesh | ... | Member |
| (vi) | Deputy General Manager, National Bank for Agriculture andRural Development, Lucknow | ... | Member |
| (vii) | Managing Director, Uttar Pradesh Co-operative Bank | ... | Member/Secretary |