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State of Uttar Pradesh - Section

Section 7 in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

7.

(1)The supervision and control of Centralised Service shall as specified hereinafter vest in the following; -
(i)State Cadre Authority,
(ii)Regional Administrative Committee, and
(iii)District Administrative Committee.
(2)The State Cadre Authority shall consist of the following:
(i) Chairman, Uttar Pradesh Co-operative Bank ... Chairman(ex officio).
(ii) A Chairman of a Bank nominated by the Registrar Co-operativeSocieties, Uttar Pradesh ... Member.
(iii) A Chairman of a Society nominated by the RegistrarCo-operative Societies ... Member
(iv) Additional Registrar (Banking), Co-operative Societies, UttarPradesh ... Member
(v) A nominee of the Finance Secretary to Government of UttarPradesh ... Member
(vi) Deputy General Manager, National Bank for Agriculture andRural Development, Lucknow ... Member
(vii) Managing Director, Uttar Pradesh Co-operative Bank ... Member/Secretary
(3)There shall be a regional Administrative Committee in each region which shall consist of the following:
(i) Deputy Registrar, Co-operative Societies, Uttar Pradesh of theRegion ... Chairman
(ii) The Chairman of a Bank by rotation for oneCooperative Year in Hindi alphabetical order of the names of thedistrict in the region ... Member
(iii) A District Assistant Registrar, Co-operativeSocieties, Uttar Pradesh by rotation for one Cooperative Year inHindi alphabetical order of the names of the districts in theregion, but from a district other than the districts from which aChairman of the Bank is represented ... Member
(iv) A Secretary of a Bank by rotation for oneCooperative Year in Hindi alphabetical order of the names of thedistrict in the region, but from the district other than thedistricts from which the Chairman of the Bank and AssistantRegistrar, Cooperative Societies, Uttar Pradesh is represented ... Member
(v) Regional Officer, Uttar Pradesh Co-operative Bank of theregion ... Member/Secretary
(4)[ There shall be District Administrative Committee in each District, which shall consist of the following:
(i) Chairman/Administrator of the District Cooperative Bank ... ChairmanEx officio
(ii) District Assistant Registrar of the District ... Member
(iii) Chairman of a Primary Agricultural Co-operative Credit Societyto be nominated by the Regional Deputy Registrar of the Region ... Member
(iv) District Audit Officer ... Member
(v) Secretary of the District Co-operative Bank ... Member/Secretary.]
[Substituted by Notification No. l617/XLIX-1-95-7(7)-95-, dated May 23, 1995, vide U.P. Primary Agricultural Cooperative Credit Societies Centralised Service (Fifth Amendment) Rules, 1995, dated 23rd May, 1995.]