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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(1)The Commission may stipulate a trajectory for certain variables having regard to the past performance:Provided that the variables for which a trajectory may be stipulated include, but are not limited to, generating station availability, auxiliary consumption, secondary fuel oil consumption, transit losses, station heat rate, transmission losses, distribution losses and collection efficiency:Provided further that this trajectory should provide for sharing of gains and losses with the consumers on account of superior and inferior performance as against the targets defined:Provided further that the Commission shall review the trajectory at the beginning of each Control Period and consider the performance achieved by the licensee/Generating Company during the last Control Period.