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State of Jammu-Kashmir - Section

Section 1 in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

1. Short title and commencement

(1)This Order may be called the Constitution (Application to Jammu and Kashmir) Order, 1954.
(2)It shall come into force on the fourteenth day of May, 1954, and shall thereupon supersede the Constitution (Application to Jammu andKashmir) Order, 1950.