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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(2) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(2)It shall come into force on the fourteenth day of May, 1954, and shall thereupon supersede the Constitution (Application to Jammu andKashmir) Order, 1950.