Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(d) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970 (d)In each shelter there shall be arrangements for keeping the idle inmates gainfully busy in crafts and skills of ordinary nature.
