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State of Rajasthan - Section

Section 19 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

19. Training and Production Programme.

(a)There shall be as far as possible Training and Production Units attached to each Home for affording facilities for training in different crafts and trades. These should suit the local conditions and local requirements and be such as may be helpful for the ultimate rehabilitation of the inmates.
(b)While working in the Training and Production units, inmates will be entitled for incentive wages at rates prescribed by the Government for various crafts and trades under a particular scheme. Payment of these wages will be arranged accordingly to directions of the Government in this behalf.
(c)Facilities may be provided to inmates for training in skills, professions and trades outside the Home on Government cost, if necessary for their proper rehabilitation.
(d)In each shelter there shall be arrangements for keeping the idle inmates gainfully busy in crafts and skills of ordinary nature.