Section 22(2)(b) in The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Daman and Diu - Subsection

Section 22(2)(b) in The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987

(b)from claiming refund of any dead rent or royalty paid by him in excess of the amount due from him under the Mines and Minerals Act and the rules made thereunder.

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Daman and Diu - Subsection

Section 22(2)(b) in The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987