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Daman and Diu - Act

The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987

DAMAN AND DIU
India

The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987

Act 16 of 1987

Published in Gazette of India on 23 May 1987
Not commenced
[This is the version of this document from 23 May 1987.]
[Note: The original publication document is not available and this content could not be verified.]

The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987No. 16 of 1987

1862.

Statement of Objects and Reasons. - After Goa, Daman and Diu became part of India, the provisions of the Mines and Minerals (Regulation and Development) Act 1957 (1957 Act) except section 16 were extended to that Union territory with effect from 1-10-1963 and section 16 was extended with effect from 15-1-1966. The Controller of Mining Leases in exercise of the powers conferred on him under section 16 of the Act, proceeded with the modification of the mining concessions granted under the earlier Portuguese Mining Laws of 1906 so as to bring them in conformity with the provisions of the 1957 Act. The concession holders challenged the proceedings of the Controller on the ground that the concessions held by them were not existing mining leases within the meaning of the provisions of the 1957 Act. The Bombay High Court in its judgment dated 29-9-1983 held that the concessions were not mining leases within the meaning of 1957 Act. As a result of this judgment, the Controller of Mining Leases could not take further action to modify the concessions. The High Court in another case held that no royalty could be charged on the minerals extracted by the concession holder, as such mining concessions are not mining leases.2. The above two decisions have resulted in a situation in which all the existing mining concessions in Goa, Daman and Diu are not subject to the provisions of any law. The Portuguese Mining Laws had been repealed on the commencement of the 1957 Act and the aforesaid decisions have declared that these concessions are not mining leases under the 1957 Act. It is, therefore, necessary to bring all these mining concessions under the provisions of the 1957 Act for the purpose of regulation of these mines and for the development of minerals under the control of the Union. The Bill, therefore, seeks to provide for the following, among other matters, namely :-(1) abolition of such of the mining concessions granted prior to the merger of Goa, Daman and Diu from the date of merger, i.e. 20th December, 1961 and such of those mining concessions granted after the merger from the date next after the dates of such grant, and declaring all such concessions as mining leases under the 1957 Act which shall be in operation as such, from the dates of such declaration to a period of six months from the date of assent by the President of this legislation :(2) a right of renewal of the lease under the provisions of the 1957 Act and the rules thereunder after the expiry of the period of lease. i.e., a period of six months from the date of assent by the President of this legislation.(3) Payment of amounts for the abolition of the mining concession and declaring them as mining leases and for the appointment, of a Commissioner of Payments to disburse such amounts:(4) a validation provision declaring that royalties or dead rent payable for a mining lease under the 1957 Act shall he payable by the mining concession holders from the date on which their concessions were declared as mining leases and to provide that any amount paid by such concession holders shall not he refundable to them on the ground that the mining concessions are not mining leases.3. The Bill seeks to achieve the above objects.Gazette of India, 30-4-1987, Part II, Section 2, Ext., Page. 45 (No. 21)[23rd May, 1987.]An Act to provide for the abolition of the mining concessions in operation in the Union territory of Goa, Daman and Diu and specified in the First and the Second Schedules, and for the declaration or such mining concessions as mining leases under the Mines and Minerals (Regulations and Development) Act, 1957, with a view to the regulation of the mines to which such concessions relate and for the development of minerals under the control of the Union and for matters connected therewith or incidental thereto.Whereas certain mining concessions have been granted in perpetuity under the former Portuguese Mining Laws (Decree of 20th day of September, 1906) in the territories now included in the Union territory of Goa, Daman and Diu by the former Portuguese Government and by the Government of Goa, Daman and Diu;And whereas the aforesaid mining laws have ceased to be in force and doubts have been expressed as to whether such mining concessions are mining leases within the meaning of the Mines and Minerals (Regulation and Development) Act, 1957 (67 of 1957.);And whereas it is expedient in the public interest to abolish such mining concessions and declare them as mining leases under the aforesaid Act for the purpose of making the provisions of that Act applicable to the mines to which such concessions relate with a view to the regulation of such mines and for the development of minerals under the control of the Union so as to subserve the common good;BE it enacted by Parliament in the Thirty-eight Year of the Republic of India as follows :-

Chapter I
Preliminary

1. Short title.

- This Act may be called the Goa, Daman and Diu Mining concessions (Abolition and Declaration as Mining Leases) Act, 1987.

2. Definitions.

- In this Act, unless the context otherwise requires,-

(a)"appointed day" means the 20th day of December, 1961;

(b)"Commissioner" means the Commissioner of Payments appointed under section 8;

(c)"concession holder" means a person who has been granted a mining concession;

(d)"date of assent" means the date on which the assent is given by the President to this Act;

(e)"Goa, Daman and Diu" means the Union territory of Goa, Daman and Diu;

(f)"Mines and Minerals Act" means the Mines and Minerals (Regulation and Development) Act, 1957;

(g)"mining concession" means a mining concession granted under the Portuguese Colonial Mining Laws, 1906 (Decree of 20th September, 1906);

(h)"notification" means a notification published in the Official Gazette;

(i)"prescribed" means prescribed by rules made under this Act;

(j)"specified date" means such date as the Central Government may, for the purpose of any provision of this Act, by notification, specify; and different dates may be specified for different provision of this Act;

(k)words and expressions used and not defined, but defined in the Mines Act, 1952 or the Mines and Minerals Act, shall have the meanings, respectively, assigned to them in those Acts.

3. Act override all other enactments, etc.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any enactment (other than this Act), or any judgment, decree or order of any court, tribunal or other authority or any instrument having effect by virtue of any enactment other than this Act.

Chapter II
Abolition Of Mining Concessions And Declaration As Mining Leases Under The Mines And Minerals Act

4. Abolition, etc., of mining concessions.

(1)Every mining concession specified in the First Schedule shall, on and from the appointed day, be deemed to have been abolished, and shall, with effect from that day, be deemed to be a mining lease granted under the Mines and Minerals Act, and the provisions of that Act shall, save as otherwise provided in this Act, apply to such mining lease.

(2)Every mining concessions specified in the Second Schedule shall, on the from the day next after the date of grant of the said concession and specified in the corresponding entry in the eight column of the said Schedule, be deemed to have been abolished, and shall, with effect from that day, be deemed to be a mining lease granted under the Mines and Minerals Act, and the provisions of that Act shall, save as otherwise provided in this Act, apply to such mining lease.

(3)If, after the date of assent, the Central Government is satisfied, whether from any information received by it or otherwise, that there has been any error, omission or mis-description in relation to the particulars of any mining concession or the name and residence of any concession holder specified in the First or the Second Schedule, it may, by notification, correct such error, omission or mis-description, and on the issue of such notification, the First or the Second Schedule, as the case may be, shall be deemed to have been amended accordingly.

5. General effect of declaring the mining concessions to be mining leases.

(1)Where a mining concession has been deemed to be a mining lease under section 4, the concession holder shall, on and from the day mentioned in that section, be deemed to have become the holder of such mining lease under the Mines and Minerals Act in relation to the mine to which the mining concession relates, subject to the condition that the period of such lease shall, notwithstanding anything contained in that Act, extend up to a period of six months from the date of assent.

(2)On the expiry of the period of any mining lease under sub-section (1), it may, if so desired by the holder of such lease and on an application being made by him in accordance with the provisions of the Mines and Minerals Act and the rules made thereunder, be renewed on such terms and conditions, and up to the maximum period, for which such lease can be renewed under the provisions of that Act and the rules made thereunder.

Chapter III
Payment Of Amounts

6. Payment of amounts to concession holders.

Every concession holder specified in the second column of the First and the Schedules shall be given by the Central Government in cash, and in the manner specified in Chapter IV for the abolition of the mining concession held by him, and declaring it as a mining lease under section 4 an amount equal to the amount specified against him in the corresponding entry in the eight column of the First Schedule and the ninth column of the Second Schedule, as the case may be.

7. Payment of further amount.

(1)There shall also be given by the Central Government, in cash, to every concession holder specified in the second column of the First and the Second Schedules, simple interest at the rate of four per cent.per annum on the amount specified against such concession holder in the corresponding entry in the eighth column of the First Schedule and the ninth column of the Second Schedule, as the case may be, for the period commencing on the date of assent and ending on the date of payment of such amount to the Commissioner.

(2)The amount referred to in sub-section (1) shall be in addition to the amount specified in the First Schedule or the Second Schedule, as the case may be.

Chapter IV
Commission Of Payment

8. Commissioner of payments to be appointed.

(1)For the purpose of disbursing the amounts payable to the concession holder under this Act, the Central Government shall appoint such person as it may think fit to be the Commissioner of Payments.

(2)The Central Government may appoint such other persons as if may think fit to assist the Commissioner and thereupon the Commissioner may authorise one or more of such persons also to exercise all or any of the powers exercisable by him under this Act and different persons may be authorised to exercise different powers.

(3)Any person authorised by the Commissioner to exercise any of the powers exercisable by the Commissioner may exercise those powers in the same manner and with the same effect as if they have been conferred on that person directly by this Act and not by way of authorisation.

(4)The salaries and allowances of the Commissioner and other persons appointed under this section shall be defrayed out of the Consolidated Fund of India.

9. Payment by the Central Government to the Commissioner.

(1)The Central Government shall, within thirty days from the specified date, pay, in cash, to the Commissioner, for payment to the concession holders, a sum equal to the sum specified against the mining concessions in the First and the Second Schedules, together with the amount of interest referred to in section 7.

(2)A deposit account shall be opened by the Central Government, in favour of the Commissioner, in the Public Account of India, and every amount paid under this Act to the Commissioner shall be deposited by him to the credit of the said deposit account and the said deposit account shall be operated by the Commissioner.

(3)Records shall be maintained by the Commissioner in respect of each of the concession holder in relation to which payments have been made to him under this Act.

(4)Interest accruing on the amount standing to the credit of the deposit account referred to in sub-section (2) shall endure to the benefit of the concession holders.

10. Claims to be made to the Commissioner.

(1)Every concession holder, having a claim for the payment of the amount referred to in section 6 shall prefer such claim before the Commissioner within thirty days from the specified date:Provided that if the Commissioner is satisfied that the claimant was prevented by sufficient cause from preferring the claim within the said period of thirty days, he may entertain the claim within a further period of thirty days, but not thereafter.

(2)The Commissioner shall fix a certain date on or before which every claimant shall file the proof of his claim.

(3)Not less than fourteen days' notice of the date so fixed shall be given by advertisement in one issue of the daily newspaper in the English language and one issue of any daily newspaper in the regional language as the Commissioner may consider suitable, and every such notice shall call upon the claimant to file the proof of his claim with the Commissioner within the time specified in the advertisement.

(4)Every claimant, who fails to file the proof of his claim within the time specified by the Commissioner, shall be excluded from the disbursement made by the Commissioner.

(5)The Commissioner shall, after such investigation as may, in his opinion, be necessary and after giving the concession holder, a reasonable opportunity of being heard, by order in writing admit or reject the claim in whole or in part.

(6)The Commissioner shall have the power to regulate his own procedure in all matters arising out of the discharge of his functions, including the place or places at which he will hold his sittings and shall, for the purpose of making any investigation under this Act, have the same powers as are vested in a civil court under the Code of Civil Procedure, 1908, (5 of 1908.) while trying a suit in respect of the following matters, namely:--

(a)the summoning and enforcing the attendance of any witness and examining him on oath;

(b)the discovery and production of any document or other material object producible as evidence;

(c)the reception of evidence on affidavits;

(d)the issuing of any commission for the examination of any witnesses.

(7)Any investigation before the Commissioner shall be deemed to be a judicial proceeding within the meaning of section 193 and 228 of the Indian Penal Code (45 of 1860.) and the Commissioner shall be deemed to be a civil court for the purposes of section 195 and Chapter XXVI of the Code of Criminal Procedure, 1973 (2 of 1974.).

(8)A claimant, who is dissatisfied with the decision of the Commissioner, may prefer an appeal against the decision to the principal civil court of original jurisdiction within the local limits of whose jurisdiction the relevant mine is situated.

11. Liability of Central Government to end on payment of claim.

- After admitting a claim under this Act, the amount due in respect of such claim shall be paid by the Commissioner to the person or persons to whom such amount is due and, on such payment, the liability of the Central Government in respect of such claim shall stand discharged.

12. Disputes to be dealt with.

- In the event of there being a doubt or dispute as to the right of a person to receive the whole or any part of the amount referred to in section 6 or section 7, the Commissioner shall refer the matter to the court for a decision, and shall make the disbursement in accordance with the decision of the court.Explanation.--In this section "court", in relation to a mining concession, means the principal civil court of original jurisdiction within the local limits of whose jurisdiction the mines relating to such concession is situated.

13. Undisbursed or unclaimed amount to be deposited to the general revenue account.

- Any money paid to the Commissioner which remains undisbursed or unclaimed after such payment for a period of three years shall be transferred by the Commissioner to the general revenue account of the Central Government; but a claim to any money transferred may be preferred to the Central Government by the concession holder entitled to such payment and shall be dealt with as if such transfer had not been made, the order, if any, for the payment of the claim being treated as an order for the refund of revenue.

Chapter V
Miscellaneous

14. Amendment of Act 67 of 1957.

- In the Mines and Minerals (Regulation and Development) Act, 1957, in sub-section (1) of section 4, after the second proviso, the following proviso shall be inserted and shall be deemed to have been inserted with effect from the 1st day of October, 1963, namely:--"Provided also that nothing in this sub-section shall apply to any mining lease (whether called mining lease mining concession or by any other name) in force immediately before the commencement of this Act in the Union territory of Goa, Daman and Diu.".

15. Penalties.

- Any person who contravenes the provisions of this Act shall be punishable with imprisonment for a term which may extend to two years or with fine which may extend to two thousand rupees, or with both.

16. Offences by companies.

(1)Where an offence under this Act has been committed by a company, every person who at the time the offence was committed was in charge of and was responsible to the company for the conduct of the business of the company as well as the company shall be deemed to be guilty of the offence and shall be liable to be proceeded against and punished accordingly:Provided that nothing contained in this sub-section shall render any such person liable to any punishment, if he proves that the offence was committed without his knowledge or that he had exercised all due diligence to prevent the commission of such offence.

(2)Notwithstanding anything contained in sub-section (1), where an offence under this Act has been committed by a company and it is proved that the offence has been committed with the consent or connivance of, or is attributable to any neglect on the part of any director, manager, secretary or other officer of the company such director manager secretary or other officer shall be deemed to be guilty of that offence and shall be liable to be proceeded against and punished accordingly.Explanation.--For the purposes of this section,--

(a)"company" means any body corporate and includes a firm or other association of individuals; and

(b)"director", in relation to a firm, means a partner in the firm.

17. Protection of action taken in good faith.

(1)No suit, prosecution or other legal proceeding shall lie against the Central Government or any officer or other employee of that which is in good faith done or intended to be done under this Act.

(2)No suit or other legal proceeding shall lie against the Central Government or any officer or other employee of that Government or any person authorised by that Government for any damage caused or likely to be caused by anything which is in good faith done or intended to be done under this Act.

18. Delegation of powers.

(1)The Central Government may, by notification, direct that all or any of the powers exercisable by it under this Act, other than the powers conferred by section 20 and 21, may also be exercised by such person or persons as may be specified in the notification.

(2)Whenever any delegation of power is made under sub-section (1), the person to whom such power has been delegated shall act under the direction, control and supervision of the Central Government.

19. Declaration as to the policy of the State.

- It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clauses (b) and (c) of article 39 of the Constitution.Explanation.--In this section, "State" has the same meaning as in article 12 of the Constitution.

20. Power to make rules.

(1)The Central Government may, by notification, make rules to carry out the provisions of this Act.

(2)Every rule made by the Central Government under this Act shall be laid, as soon as may be after it is made, before each House of Parliament, while it is in session, for a total period of thirty days which may be comprised in one session or in two or more successive sessions, and if, before the expiry of the session immediately following the session or the successive sessions aforesaid, both Houses agree in making any modification in the rule or both Houses agree that the rule should not be made, the rule shall thereafter have effect only in such modified form or be of no effect, as the case may be; so, however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under that rule.

21. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the Central Government may, by order, not inconsistent with the provisions of this Act, remove the difficulty:Provided that no such order shall be made after the expiry of a period of two years from the date of assent.

22. Validation.

(1)Notwithstanding anything contained in any other law for the time being in force or any judgment, decree or order of any court, tribunal or other authority,--

(a)every concession holder shall, for the period commencing on and from the date when his mining concession had been declared to be a mining lease and ending with the date of expiry of the period of his lease under the provisions of this Act (hereafter in this section referred to as the said period), be liable to pay the dead rent or, as the case may be, royalty, due in respect of such lease under the provisions of the Mines and Minerals Act and the rules made thereunder, and such amount shall, save as otherwise provided in this section, be recoverable from him;

(b)any amount paid by the concession holder for the said period, either as a fixed tax or as a proportional tax, or both, or as a royalty under protest shall be deemed to have been dead rent or, as the case may be, royalty, paid in accordance with law and such amounts shall not be liable to be refunded; and

(c)due credit of all such amounts paid by a concession holder under clause (b) shall be given to him in determining the dead rent or, as the case may be, royalty payable by him under clause (a), as if this Act and the Mines and Minerals Act and the rules made there-under had been in force at all material times, and accordingly--

(i)no suit or other proceeding shall be instituted, maintained or continued in any court or other authority against the Government or any person or authority whatsoever for the refund of any amounts paid by a concession holder under clause (b); and

(ii)no court shall enforce any decree or order directing the refund of any amounts so paid, on the ground that the mining concession is not a mining lease.

(2)For the removal of doubts, it is hereby declared that nothing in sub-section (1) shall be construed as preventing any person,--

(a)from questioning, in accordance with the provisions of the Mines and Minerals Act and the rules made thereunder, the assessment of any dead rent or royalty for the said period; or

(b)from claiming refund of any dead rent or royalty paid by him in excess of the amount due from him under the Mines and Minerals Act and the rules made thereunder.

THE FIRST SCHEDULE[See sections 4(1), 6, 7 and 9(1)]DETAILS OF MINING CONCESSIONS ABOLISHED AND DECLARED AS MINING LEASES ON AND FROM THE APPOINTED DAY

Sl. No.	Name ofthe concession holder and his residence	Denominationof the mine	Nature	Situation	Numberand date of title	Amount(in Rs.)	VillageTaluka
1	2	3	4	5	6	7	8
1	Maria SeverinaFernandes ora Camilo Agostinho Elias Fernandes, of Aldona(cabesacasal).	Anvalitembo	Fe/Mang	Vadem	Sanguem	2 of 30-1-1929	14,300
2.	Domingos JoseFernandes of Aldona.	Paicatembo	Ditto	Netorlim	Ditto	1 of 26-8-1931	13,900
3.	Naria Alice SodderPereira of Vasco da Gama.	Aili Vagurbem	Ditto	Sancordem	Ditto	1 of 4-4-1937	14,300
4.	Timblo Irmaos Ltdaof Margao	BandodongorCumbiadongor	Ditto	Verlem	Ditto	1 of 19-3-1941	9,300
5.	Xeo Abdul KadatSanguem.	Cudoitembo	Ditto	Bati	Ditto	3 of 19-3-1941	7,900
6.	Maria SeaniRephael of Curchorem.	Amvandongor	Ditto	Curpem	Ditto	5 of 19-3-1941	12,500
7.	Maria SeaniRephel, of Curchorem.	Nidgulamolldongor	Iron	Calem	Ditto	6 of 19-3-1941	11,900
8.	Empresa MineroComercila, of Goa	Choriacho tembodongor	Ditto	Bimbol of Calem	Ditto	7 of 19-3-1941	13,900
9.	Gangadhar N.Agrawal, of Margao.	Huldool dongor	Iron	Bimbol of Calem	Sanguem	8 of 19-3-1941	14,300
10.	Companhia NacionalAgency of Ponda.	Mollo or Moroda	Fe/Mang	Darbandora	Ditto	9 of 19-3-1941	14,300
11.	Rajarama Naraina XBandecar, of Vasco da Gama.	Nundem deulavorildongor	Ditto	Nundem	Ditto	10 of 20-8-1941	14,200
12.	Comphania MineiraDempo and Souza Ltda. of Goa.	Lamgao	Iron	Lamgao	Bicholim	11 of 20-8-1941	14,300
13.	Comphania MineiraDempo and Souza Ltda. of Goa.	Vagachiper	Ditto	Bicholim	Ditto	12 of 20-8-1941	14,300
14.	ComphaniaMiniraDempo and Souza Ltda. of Goa.	Gaotoor	Ditto	Bordem	Ditto	13 of 20-8-1941	14,300
15.	Comphania MineiraDempo and Souza Ltda, of Goa.	Toticho mor dongor	Ditto	Mulgao	Ditto	14 of 20-8-1941	14,300
16.	Comphania MineiraDempo and Souza Ltda. of Goa	Mandurbaga	Ditto	Ditto	Ditto	15 of 20-8-1941	14,300
17.	Firm ElesbaoPereira and Sons Ltda. of Mormugao.	Padepanos	Fe/Mang	Sancordem	Sanguem	17 of 22-10-1941	2,900
18.	Kurnool M.V.Maneer of Bellery.	Vaguem	Ditto	Melauli	Satari	1 of 8-7-1942	14,400
19.	Hiri BomboGaunco,of Margao.	Santana	tembo	Ditto Vichundrem	Sanguem	1 of 6-10-1947	2,900
20.	Companhia NacionalAgency of Penda.	Gonoxirem	Ditto	Verlem	Ditto	2 of 24-4-1949	13,400
21.	Firm S. Kantilal &Cia, Ltda. of Margao.	Shirgal Muddi	Ditto	Salauli	Ditto	3 of 13-6-1949	14,300
22.	Shri Rajaram N.X.Bandekar, of Vasco.	Monte de Sirigao	Iron	Sirigao	Bicholim	4 of 17-6-1949	14,300
23.	Firm Chowgule &Cia. Ltd. of Marmagao.	Cudplegaicho-Guer–Dongor	Ditto	Ditto	Ditto	5 of 8-7-1949	14,300
24.	Hiralal Khodidasof Goa.	Gogoro or GulcanDongor	Fe/Mang	Colomba	Sanguem	6 of 11-7-1949	10,100
25.	Lidia BelindaSimoes, of Goa.	Vagatto	Ditto	Ditto	Ditto	7 of 5-8-1949	9,900
26.	Bascora SegunaCorpo, of Vasco	Cundacho Gholl	Ditto	Gudnem	Bicholim	8 of 12-8-1949	14,000
27.	Sociedade MineiraGoesa, of Panaji	Marcarxendo &Mauling-todcho Dongor	Ditto	Maulinguem	Ditto	9 of 23-9-1949	13,300
28.	Sociedade MineiraGoesa, of Panaji	ChireacheaAmbeacodil Dongurli and Cantonachi tembo	Ditto	Ditto	Ditto	10 of 23-9-1949	11,300
29.	Gurudas Timblo, ofMargao.	Gogolatembo	Fe/Mang	Malcornem	Quepem	11 of 4-11-1949	9,400
30.	Firm Chowgule &Cia. Ltd. of Marmagao.	Goigonem	Iron	Mahem	Bicholim	13 of 18-11-1949	10,400
31.	Eurico da Silva.Ataide e T. De Noronha of Maem.	OrpaleAnturlichem, etc.	Fe/Mang	Ditto	Ditto	14 of 18-11-1949	13,800
32.	Firm S. Kantilal &Cia. Ltd., of Margao.	Molhadvona,Concramoli	Iron	Sancordem	Sanguem	16 of 23-12-1949	12,200
33.	Atmarama X. PoiPalondicar, of Margao.	Hunantlo Dongor	Fe/Mang	Colomba	Ditto	17 of 23-12-1949	6,400
34.	Aleixo CaetanoCardoso, of Raia.	Sem denom esp.	Ditto	Navelim	Ditto	1 of 13-1-1950	3,200
35.	Gopinata SinaiGarco, of S. Lourenco.	Arembata	Ditto	Aturli	Bicholim	3 of 13-1-1950	3,000
36.	Firm Chowgule &Cia. Ltd., of Marmagao.	Govala	Ditto	Gautona	Ditto	4 of 13-1-1950	7,300
37.	Firm S. Kantilal &Cia. Ltd., of Margao.	Paicatembo	Ditto	Villiena	Sanguem	5 of 23-1-1950	10,400
38.	Quiteria MariaGonsalves Noronha.	Godhodo	Ditto	Colomba	Ditto	6 of 27-1-1950	5,600
39.	Firm V.S. Dempo &Cia. Ltd., of Goa.	Culnavoril Sodo	Ditto	Dudal	Ditto	7 of 30-1-1950	5,600
40.	Rajaram RangajiPoinguincar, of Ponguinim.	Chiraband e Vali	Ditto	Patient	Ditto	8 of 24-2-1950	11,800
41.	Mahamed OsmanMuhamed Hashan, of Margao.	Cuditembo	Ditto	Curpem	Ditto	10 of 24-2-1950	8,900
42.	Firm DamodarMangalji & Cia Ltd., of Goa.	Costimol	Ditto	Costi	Ditto	11 of 24-2-1950	4,900
43.	Xec Abdul Kadar,of Sanguem.	Usqui Mordi	Ditto	Netorlim	Ditto	12 of 27-2-1950	14,300
44.	Xec Abdul Kadar ofSanguem.	ChinchigalchiCalmati	Ditto	Tudou	Ditto	13 of 27-2-1950	14,200
45.	Firm Mehta &Cia Ltd. of Vasco da Gama.	Tilo dongor, etc.	Fe/Mang	Curdi	Sanguem	14 of 27-2-1950	4,900
46.	Roguvir NarainaLotlecar, of Margao.	Bandadongor	Ditto	Verlem	Ditto	15 of 13-3-1950	10,100
47.	Roguvir NarainaLotlecar, of Margao.	Bonquidongor orBonquitembo	Ditto	Ditto	Ditto	16 of 13-3-1950	8,100
48.	Gurudas Timblo, ofMargao.	Ondea Cail Mol,etc.	Ditto	Pale	Bicholim	17 of 27-3-1950	13,200
49.	Firm DamodarMangalji & Cia Ltd., of Goa.	Maulingmolo	Ditto	Carapur	Ditto	19 of 21-4-1950	3,100
50.	Quiteria MariaGonsalves Noronha, of Margao.	Udo Dongor	Ditto	Colomba	Sanguem	20 of 21-4-1950	14,300
51.	Firm Chowgule &Cia. Ltd., of Margao.	Deureamvoilo tembo	Ditto	Vichundrem	Ditto	21 of 5-5-1950	7,400
52.	Firm Chowgule &Cia. Ltd., of Margao.	ParatemboDongurli, etc.	Ditto	Costi	Ditto	22 of 5-5-1950	9,000
53.	Mandyan A.Parthasarthy, of Pernem.	Sem denominacaoespecial	Ditto	Zorulem	Pernem	23 of 8-5-1950	14,300
54.	Firm V.M.Salgaoncar e Irmao Ltd., of Vasco da Gama.	DudaliachaGauntonavoril Sodo e Gitoneasoda	Iron	Dual	Sanguem	24 of 12-5-1950	13,000
55.	Sociedade ShriMahalaximi Cia. Mineira Ltd., of Netorlim.	MaccdeatolemMamatembo	Fe/Mang	Jaqui of Netorlim	Ditto	27 of 5-6-1950	10,400
56.	Marcos Marcelmo P.De Souza, of Pileme.	Tasmsurly	Ditto	Dandola	Ponda	28 of 12-6-1950	112,900
57.	Marcos MarcelinoP. De Souza, of Pilerne.	Calamatembi	Ditto	Tiurem	Ditto	29 of 12-6-1950	13,800
58.	Prafula RajaramaHede, of Goa.	GodcavadeaJavalachem Upor & Nagonim Buroda	Iron	Colem	Sanguem	30 of 16-6-1950	11,800
59.	Sociedade TimbloIrmaos Ltd. of Margao.	Devandongor	Fe/Mang	Rivona	Ditto	31 of 7-7-1950	8,900
60.	Firm V.M.Salgaoncare Irmao Ltd., of Vasco da Gama.	Motto	Fe/Mang	Revora	Bardez	32 of 7-7-1950	4,900
61.	Sociedade TimbloIrmaos Ltd., of Margao.	Borga	Ditto	Rivona	Sanguem	34 of 2-10-1950	12,800
62.	GangadharNarsingdas Agrawal, of Margao.	ChandsuriachoFatravoril dongor	Ditto	Netorlim	Ditto	35 of 2-10-1950	14,200
63.	Raia PoroboBaticar, of Sanguem.	Perchotembo	Ditto	Batic Cumbari	Ditto	37 of 10-10-1950	10,000
64.	Nilconta JaganataCoulecar, of Mapusa.	CodeachemDevonavoril Molentil Zaga	Ditto	Sanvordem	Satari	38 of 10-11-1950	14,300
65.	Manohar H.N. Naik,Parulekar.	Gundegally orChendo	Ditto	Dargalim	Pernem	39 of 11-12-1950	14,300
66.	Vishwasrao D.Chowgule, of Vasco da Gama.	Citeiros que ficamde ambos os lados de linha ferrea etc.	Iron	Calem	Sanguem	40 of 22-12-1950	12,300
67.	Lidia BelindaSimoes of Goa.	MolietemboMaquerim	Fe/Mang	Rivona	Ditto	42 of 29-12-1950	7,300
68.	Xec Mohamed Issac,of Goa.	Devapan orDevadongor	Ditto	Caurem	Quepem	1 of 8-1-1951	14,300
69.	Madeva UpendraSinai Talaulikar, Panaji.	Saniem	Iron	Sancordem	Sanguem	2 of 8-1-1951	7,200
70.	Firm V.S. Dempo &Cia. Ltd., of Goa.	Cantor	Fe/Mang	Curpem	Ditto	3 of 19-1-1951	14,000
71.	Vassudeva N.Sarmalkar, of Margao.	Vagagholl	Ditto	Molcornem	Quepem	4 of 2-2-1951	3,800
72.	Dinanata Mucunda SCuvelcar, of Raia.	Zamblimol &Cicilitembo	Ditto	Colomba	Sanguem	5 of 2-2-1951	7,200
73.	Gurudas Timblo, ofMargao.	Chivanritembo orChivaridogor	Ditto	Dongor	Ditto	7 of 9-2-1951	13,300
74.	Gurdas Timblo, ofMargao.	Paicapanachodongor	Ditto	Pirla	Quepem	8 of 9-2-1951	13,900
75.	Bhanudas Bablo S.Cossombo, of Sanguem.	ConvorzoritemboMotatembo Bandoli dongor	Ditto	Curpem	Sanguem	9 of 12-2-1951	14,200
76.	Haider Caximo Canof Sanguem.	Vangi BindiAdvona, etc.	Fe/Mang	Sulcorna	Quepem	10 of 23-2-1951	11,900
77.	Zoirama BicajiNeugui, of Mapuca.	Avaliadongor	Ditto	Molcornem	Ditto	11 of 23-2-1951	11,400
78.	Francisca Sequeiraof Nuvem.	Gorditembo	Ditto	Netorlim	Sanguem	12 of 26-2-1951	6,700
79.	Vishwasrao D.Chowgule, of Vasco da Gama.	Cararemdongor	Ditto	Colomba	Ditto	14 of 2-3-1951	14,300
80.	Vishwasrao D.Chowgule, of Vasco da Gama.	Partimsodo, etc.	Iron	Molem	Ditto	15 of 2-3-1951	11,500
81.	Vishwasrao D.Chowgule, of Vasco da Gama.	PundavamgavorilSodo	Ditto	Dudal	Ditto	16 of 2-3-1951	11,800
82.	S. Kantilal &Cia. Ltd. of Margao.	Gottovo Dongor	Fe/Mang	Netorlim	Ditto	17 of 2-3-1951	6,300
83.	Xec. Alub, ofSanguem.	Zambutolem	Ditto	Tudou of Verlem	Ditto	19 of 9-3-1951	11,500
84.	Tulxidas Madeva X.Deulcar of Calem.	Careacodil Upri,Adam Tembo, etc.	Ditto	Maulinguem	Ditto	20 of 9-3-1951	12,500
85.	Zoiram BhicajiNeugmi of Mapusa	Madiacho temboCandalanche mol or Gormodi	Ditto	Cauremi	Quepem	21 of 19-3-1951	12,400
86.	Roguvir SinaiGarco, of S. Lourenco de Agacaim.	Casarman	Ditto	Salguinim Verlem	Sanguem	22 of 30-3-1951	4,700
87.	Gurudas Timblo, ofMargao.	Moliadongor	Ditto	Tudou of Verlem	Ditto	23 of 30-3-1951	10,000
88.	Horichondra SaunloN. Tari, of Sanguem.	Sadezamotil Rica	Ditto	Cumbari	Ditto	26 of 6-4-1951	11,900
89.	Firma Sesa GoaLtd. of Goa.	Botvadeacho dongor	Ditto	Pissurlem	Satari	28 of 6-4-1951	3,500
90.	Damum Naique, ofCurchorem.	Cosmoichem Mola	Ditto	Sulcorna	Quepem	29 of 13-4-1951	3,500
91.	MineiraPrometedora Ltd., of Netorlim.	Foisadando orVadvol	Ditto	Netorlim	Sanguem	32 of 13-4-1951	5,400
92.	Xec Adam Xac.Abubakar, of Margao.	Nissorval	Fe/Mang	Colomba	Sanguem	34 of 20-4-1951	14,000
93.	Gajanana P.N.Cormoli of Cacora	Chiunim Dongor,etc.	Ditto	Rivona	Ditto	35 of 20-4-1951	11,500
94.	Xec Abdul GofurX.A. Agis of Sanguem.	Cumartolem Dongor,etc.	Ditto	Curpem	Ditto	37 of 20-4-1951	5,300
95.	Firm Chowgule andCia, Ltd., of Marmagao.	Casana, Costimola,etc.	Iron	Costi	Ditto	38 of 20-4-1951	14,300
96.	Narahari S.S.Narvenkar, of Goa.	Pandava XetavoiloSoddo & Vozro Sodo	Ditto	Santona ofQuirlapale	Ditto	40 of 27-4-1951	14,200
97.	Roguvir R.Poinguincar, of Poinguinim.	Gurmulem	Fe/Mang	Cudnem	Bicholim	41 of 11-5-1951	9,600
98.	Firm ShantilalKushaldar Irmaos, of Margao	Cotton Sorad tembo	Ditto	Netorlim	Sanguem	42 of 18-5-1951	9,100
99.	Firm V.S. Denpoand Cia, Ltd., of Goa.	NavientilGalivoril Advona Nagona, etc.	Ditto	Aglote	Ditto	43 of 18-5-1951	14,300
100.	SociedadeShantilal Kushaldas & Irmaos, of Margao.	Joleracho dongor	Ditto	Maina	Quepem	44 of 18-5-1951	8,800
101.	Xembu Zoideva X.Moratto, of Sanguem.	Dhabella mola	Ditto	Undorna	Ditto	45 of 8-6-1951	13,300
102.	Vassantaram G.Metha, of Vasco da Gama.	Vatasur	Ditto	Colomba	Sanguem	46 of 15-6-1951	3,100
103.	Ramacrishna DottuP. Loundo, of Sanquelim.	Goddibaim	Ditto	Navelim	Bicholim	47 of 18-6-1951	5,500
104.	Vicente J.F.Figeiredo, of Loutulim.	Madda-xeta Jetona	Ditto	Netorlim	Sanguem	48 of 25-6-1951	14,300
105.	Sociedade MineiraN. Ltd., of Margao.	Poicul Compro	Ditto	Melauli	Satari	49 of 6-7-1951	10,100
106.	Vassudeva N.Sarmalcar, of Margao.	Gola dongor	Ditto	Sulcorna	Quepem	50 of 6-7-1951	12,600
107.	Gurdas Timblo, ofMargo.	Bhutabainchodongor	Ditto	Verlem	Sanguem	51 of 20-7-1951	9,700
108.	Roguvir R.Poinguincar, of Poinguinim.	Thatatem Soddo	Iron	Darbandora	Ditto	52 of 23-7-1951	14,300
109.	Aec Abdul GofurX.A. Agis, of Sanguem.	Pola dongoreDongore	Fe/Mang	Curpem	Sanguem	53 of 3-8-1951	4,400
110.	Jeos AzavedoDuarte, ofSanguem.	Zamblidando	Ditto	Verlem	Ditto	54 of 3-8-1951	5,200
111.	Manchar H.N.Parulecar, of Mapusa.	Guellieme Gaval	Iron	Pissurlem	Satari	55 of 24-8-1951	12,600
112.	Daue Khan, ofSanguem.	Matta Conda	Fe/Mang	Rivona	Sanguem	58 of 3-9-1951	12,600
113.	Zoiram B. Neugui,of Mapuca.	Iembeche dongor	Ditto	Maina	Quepem	59 of 3-9-1951	14,200
114.	MinguelMascarenhas, of Sanvordem.	Canelidongor	Ditto	Vichundrem	Sanguem	60 of 14-9-1951	11,800
115.	Mineira NacionalLtd. of Panaji.	CuddeagalivorilSodo dongor	Iron	Santona Quirlapale	Ditto	62 of 1-10-1951	13,100
116.	ChandracantaF.Naigue, of Curchorem.	Gobaim or Cuntiem	Fe/Mang	Curpem	Ditto	63 of 19-10-1951	10,000
117.	Amalia RodriguesG. Figueiredo, of Loutulim.	Polo Dongor ADongor	Ditto	Ditto	Ditto	65 of 7-12-1951	8,400
118.	Firm S. Kantilal &Cia Ltd., of Margao.	Poxelacho Sodo	Ditto	Maida of Colem	Ditto	66 of 14-12-1951	14,200
119.	Firm S. Kantilal &Cia Ltd., of Margao	Gonesgudi Dongor	Ditto	Rumademo ofNetorlim	Ditto	67 of 14-12-1951	4,900
120.	Mingoa SociedadeMineira Goesa, SARL, of Goa.	Maindvolcho Sodo &Codeculnavoril Sodo	Iron	Codli	Ditto	69 of 14-12-1951	14,300
121.	Ramakanta Xetie ofBicholim.	Deulem	Ditto	Pissurlem	Satari	70 of 17-12-1951	14,300
122.	Firma V.M.Salgaoncar & Irmao Ltd., of Vasco da Gama.	Madei	Fe/Mang	Vantem	Ditto	71 of 21-12-1951	11,400
123.	Firm S. Kantilaland Cia, of Margao.	Anavla dongor	Ditto	Molcorrnem	Quepem	1 of 4-1-1952	5,500
124.	Quiteria MariaGonsalves, Noronha, of Mapusa	Connol-dad dongor	Ditto	Colomba	Sanguem	3 of 11-1-1952	12,900
125.	Firm S. Kantilal &Cia, Ltd.,Margao.	Melcadongor	Ditto	Sancordem	Ditto	4 of 1-2-1952	10,600
126.	Ailiabhai S.Cacodcar, of Cacora.	Vancali temb	Ditto	Colomba	Ditto	5 of 1-2-1952	3,200
127.	Arnaldo Reis Cruzof Bena alim.	Fondiatoliavoridongor	Fe/Mang	Netorlim	Sanguem	7 of 1-2-1952	4,100
128.	Gopal VisvonataGodekar de Councolim.	Ubefatracodi-Idongri	Ditto	Maina	Quepem	8 of 1-2-1952	8,000
129.	Sociedade TimbloIrmaos Ltd., of Margao.	Santona Guro	Ditto	Sigao	Sanguem	9 of 1-2-1952	11,000
130.	Esvonta DatatraiaSadecar, of Margao.	Pandavamsodo	Ditto	Rivona	Ditto	10 of 1-2-1952	4,600
131.	Firm DamodarMangalji & Cia. Ltd., of Goa.	Dobdobo	Ditto	Bicholim	Bicholim	11 of 4-2-1952	7,200
132.	Narahari S.S.Narvenkar of Goa.	Mainanlil Murdi	Ditto	Santana ofQuirlapale	Sanguem	12 of 8-2-1952	11,100
133.	Rucminibai S.Bhobe, wite of late Krishna Bhobe or Quexarbai, of Mapusa	Apteachemboroda	Ditto	Onda	Satari	13 of 22-2-1952	3,700
134.	Badrudin Bavani,of Margao.	Nomoxitembo	Ditto	Rivona	Sanguem	14 of 22-2-1952	14,300
135.	Sadassiva D.Tiroder Margao.	Pistem	Ditto	Latambarcem	Bicholim	15 of 22-2-1952	8,900
136.	Sociedade TimbioIrmaos Ltd. of Margao.	Ambegal Jedditmoddi	Ditto	Salginim of Verlem	Sanguem	16 of 25-2-1952	9,000
137.	Firm S. Kantilal &Cia Ltd., of Margao.	Toliavolli,Zambod, etc.	Ditto	Villiena	Ditto	17 of 29-2-1952	13,600
138.	Firm S. Kantilal &Cia. Ltd., of Margao.	Kairad &Talaoili	Ditto	Villiena of Bati	Ditto	18 of 29-2-1952	6,700
139.	Firm V.M.Salgaocar Irmao Ltd., of Vasco da Gama.	Molcornem	Ditto	Aglote	Ditto	19 of 29-2-1952	14,300
140.	Harichandra S.N.Tari, of Sanguem.	Vagamollofodaguir,etc.	Ditto	Vichundrem	Ditto	21 of 29-2-1952	8,700
141.	Roque SantanaBaneto, of Loutlim.	Zambeamollo	Ditto	Rivona	Ditto	25 of 21-3-1952	7,100
142.	Firm Shantilal K.& Bros., of Margao or	Chumimolo orXissoria tembo	Ditto	Ditto	Ditto	28 of 28-3-1952	6,200
143.	Vasudeva D.S.Cosombo of Sanguem.	BorgadongrachemFall. etc.	Fe/Mang	Rivona	Sanguem	29 of 28-3-1952	10,200
144.
145.	Vassantaram G.Metha of Vasco da Gama.	Navelem	Ditto	Curpem	Ditto	33 of 28-3-1952	8,200
146.	Firm V.S. Dempo &Cia. Ltd., of Goa.	Tambessodo	Ditto	Colomba	Ditto	35 of 4-4-1952	14,100
147.	Firm V.S. Dempo &Cia. Ltd., of Goa.	Candulgo	Iron	Codali or Carapur	Bicholim	37 of 4-4-1952	14,300
148.	Hiru Bombo Gaunco,of Margao.	Santona temboBandaxetachem	Fe/Mang	Vichundrem	Sanguem	38 of 14-4-1952	14,300
149.	Vammona M. Zoixi,of Oxel.	Tialachem temba B.dongor, etc.	Ditto	Ozorim	Pernem	39 of 18-4-1952	14,300
150.	Roguvir S. Garco,of S. Lourencorde Agacaim.	Margamodil Dongor	Ditto	Salginem	Sanguem	40 of 18-4-1952	6,300
151.	Tucarama P.X.Parear, of Colem.	Malia dongor	Ditto	Vadem	Ditto	41 of 21-4-1952	10,400
152.	Kamlanata N.Xetio, of Goa.	BatolemDramafalential	Ditto	Betqui	Ponda	42 of 21-4-1952	1,500
153.	Sociedade TimbloIrmaos Ltd., of Margao.	Vagini dongor orVagini Tembo	Ditto	Salginem	Sanguem	44 of 5-5-1952	3,200
154.	Sociedade TimbloIrmaos Ltd., of Margao.	Cormolem &Brog	Ditto	Cudnem	Bicholim	45 of 5-5-1952	5,800
155.	Joao SantanaGomes, Margao.	Bomaoatto	Ditto	Malauli	Satari	46 of 5-5-1952	5,100
156.	Joao Hugo EduardoSequeira, of Goa.	Chiudiadvona, etc.	Ditto	Darbandora	Sanguem	47 of 5-5-1952	14,300
157.	Xec. MohamedIssac, of Sanguem.	Undirgala orTemacheavadiachem advona, etc.	Ditto	Cotarli	Ditto	48 of 30-5-1952	5,000
158.	Firm S. Kantilal &Cia. Ltd., of Margao.	Nansaconda orNassaconda	Ditto	Naiquinim	Ditto	50 of 2-6-1952	6,900
159.	Roguvir SinaiGarco, of S. Lourenco de Agacaim.	Cazreanchem CulnaeAdj.	Iron	Cudnem	Bicholim	51 of 6-6-1952	11,400
160.	Raia Dotu S. Lade,Sanvordem.	Navelem dongor	Fe/Mang	Curpem	Sanguem	53 of 13-6-1952	4,500
161.	Raia PoroboBaticar, Sanguem.	Perchotembo	Ditto	Batie Cumbari	Ditto	54 of 13-6-1952	6,000
162.	ShantilalKhushaldas & Bros., of Margao.	Rumadolem	Ditto	Curdi	Ditto	55 of 20-8-1952	13,200
163.	Visvasrao D.Chowgule, Vasco da Gama.	Khirnim dongor	Ditto	Salginim	Ditto	584 of 11-7-1952	3,000
164.	Quexcwa SinaiCundo, of Margao.	Patiafala	Ditto	Colomba	Ditto	59 of 18-7-1952	14,000
165.	Firm S Kantilal &Cia. Ltd., of Margao.	Asni dongor	Ditto	Curdi	Ditto	60 of 18-7-1952	6,300
166.	Firm S. Kantilal &Cia. Ltd. of Margao.	Zamsodo orCapiacodichem	Ditto	Bati & Cumbari	Ditto	61 of 18-7-1952	7,300
167.	Vassudeva MadevaSalgaocar, of Vasco da Gama.	Matte Dando	Iron	Velguem	Bicholim	62b of 18-7-1952	7,600
168.	D.B. Bandodkar ofPanjim.	Ditto	Ditto	Ditto	Ditto	62 of 18-7-1952	7,000
169.	Atchuta Vishnu S.Velingcar, of Velinga.	Vansvolatembo orximevoril dongor	Fe/Mang	Vichundrem &Netorlim	Sanguem	67 of 18-8-1952	8,600
170.	Malbe Madeva S.R.Sar Dessai of Verem.	Vitcantor	Ditto	Virdi	Bicholim	68 of 18-8-1952	14,000
171	Mingoa SociedadeMineira Goesa, of Goa.	Gurmel	Ditto	Codil ofQuirlapale	Sanguem	70 of 18-8-1952	14,300
172.	Firm DamodarMangalj. & Cia. Ltd. of Goa.	Zambol & terr.adj.	Ditto	Villiena	Ditto	71 of 18-8-1952	4,300
173.	Sociedade TimbloIrmaos Ltd. of Margao.	Debar, Tanca &Aglote Sodo	Ditto	Aglote	Ditto	73 of 18-8-1952	13,800
174.	Sociedade Verencar& Cia. Ltd., of Surla.	Dabo	Ditto	Surla	Bicholim	74 of 22-8-1952	14,300
175.	Voicun a Cadnekarof Margao.	Chunimolo orGotifondatembo	Ditto	Colomba	Sanguem	75 of 29-8-1952	12,600
176.	Firm Sesa GoaLtd., Goa.	Orasso dongor	Iron	Adolpale	Bicholim	76 of 8-9-1952	14,200
177.	Firm V.M.Salgaoncar & Irmoas Ltd., of Vasco da Gama.	Pet Pagedongor,Bainem	Fe/Mang	Doro of Sanvordem	Sanguem	77 of 12-9-1952	8,600
178.	Soid Adam, ofQuepem	Deudongro	Ditto	Colomba	Ditto	78 of 19-9-1952	3,800
179.	MineiraPrometadora Ltd., Netorlim.	Ereca	Ditto	Netorlim	Ditto	81 of 26-9-1952	5,200
180.	Roguvira S. Garco,of S. Lourenco de Agacaim.	Pedamolla	Ditto	Colomba	Ditto	82 of 26-9-1952	14,300
181.	Firm V.M.Salgaoncar & I. Ltd., of Vasco da Gama.	Mardando &Barcati	Iron	Surla	Bicholim	83 of 26-9-1952	13,500
182.	Rajaram Narayan X.Bandekar of Vasco da Gama.	Jaquel orJacadevicho dongor	Fe/Mang	Pale	Ditto	84 of 3-10-1952	14,300
183.	Mussa Usman Ali,of Goa.	Gadichem Advona	Ditto	Curpem	Sanguem	85 of 10-10-1952	10,800
184.	Visnum S.Curchorcar, of Chandor.	Moscaurem ofCornol	Ditto	Rivona	Ditto	86 of 18-10-1952	13,700
185.	Firm V.S. Dempo &Cia. Ltd., of Goa.	Chedeudongor &Dardongor	Iron	Nuem	Canacona	87 of 13-10-1952	13,300
186.	Sociedade TimbloIrmoas Ltd. of Margao.	Copila gaichemPaul	Ditto	Sigao	Sanguem	88 of 7-11-1952	13,500
187.	SociedadeLitheferro Ltd., of Mapusa.	Calsanichomoto deOilmol De vac hem udic & Golicoilo, etc.	Iron	Advolpale	Bicholim	89 of 7-11-1952	6,800
188.	Balkrishna PorobPadgaoncar of Saligao.	Bamnavado e outros	Ditto	Latambarcem	Ditto	90 of 7-11-1952	7,100
189.	Babol Sanvlo N.Tari of Sanguem.	Ambadasorvo	Fe/Mang	Cotarli &Xeldem	Sanguem	91 of 7-11-1952	13,500
190.	Sociedade TimbloIrmaos Ltd., of Margao.	Dignem	Iron	Cudnem	Bicholim	92 of 14-11-1952	5,800
191.	Firm Chowgule &Cia. Ltd., of Marmagoa.	Monte Udo	Fe/Mang	Colemba	Sanguem	93 of 14-11-1952	10,600
192.	Firm V.S. Dempo &Cia. Ltd., of Goa.	Marsoddo	Fe/Mang	Pissurlem	Satari	95 of 14-11-1952	14,200
193.	Firm S. Kantilal &Cia. Ltd., of Margao.	Cajucodil mola,Calia Mordi Magdiatemboe outter	Ditto	Viliena Bati	Sanguem	96 of 14-11-1952	4,600
194.	Balcrisna BahirjiPatil, of Margao.	Sisso Callidongor, etc.	Ditto	Curpem	Ditto	97 of 5-12-1952	8,400
195.	Firm Chowgule &Cia. Ltd., of Marmagoa.	Cazchemrame outroster adj.	Iron	Onda	Satari	98 of 5-12-1952	10,700
196.	GangadharNarsingdas Agrwal, of Margao.	Borchem DatichoDongracho, etc.	Ditto	Sarvon	Vicholim	99 of 5-12-1952	14,300
197.	GangadharNarsingdas Agrawal, of Margao.	ApteacheaDativorli dongor	Ditto	Bordem	Ditto	100 of 5-12-1952	4,900
198.	Vamona GovindaSinde, of Mapusa.	Caratuti deDeulvado	Fe/Mang	Morlem	Satari	102 of 15-12-1952	13,200
199.	Roguvira N.Lotlecar, of Margao.	Paicatembo orCotlam da	Ditto	Netorlim	Sanguem	103 of 15-12-1952	7,900
200.	Viswasrao D.Chowgule, of Vasco da Gama.	Toliachem advona	Ditto	Aglote	Ditto	1 of 9-1-1953	11,200
201.	Viswasrao D.Chowgule, of Vasco da Gama.	Massana Moddi deCammolem dongor	Ditto	Candola	Ponda	2 of 9-1-1953	3,200
202.	Firm V.M.Salgaocar Irmaos Ltd. of Vasco da Garaa.	Poicul of Congorem	Ditto	Melauli &Conquirem	Satari	4 of 6-2-1953	11,400
203.	Martinho CoutinhoCuncolim.	Semdenominacaoespecial	Ditto	Tudou & Patiem	Sanguem	5 of 6-2-1953	13,600
204.	Crisna MucundaCamotim of Assolna.	Bencremdando &Cadiabanda vorli dongor	Ditto	Jaqui of Netorlim	Ditto	6 of 6-2-1953	8,400
205.	ShantilalKushaldas & Bros, of Margao.	Magmepan &Satarcarachem, etc.	Ditto	Maina	Quepem	9 of 13-2-1953	3,300
206.	Lidia BelindaSimoes, of Goa.	Cotidongor	Ditto	Pirla	Ditto	10 of 13-2-1953	11,300
207.	Voicuma Canecar,of Margao.	Bateagal orBateaxembugal	Fe/Mang	Maina	Quepem	12 of 20-2-1953	4,500
208.	Sociedade TimbloIrmaos Ltd., of Margao.	Soddo	Iron	Surla	Bicholim	13 of 20-2-1953	12,700
209.	Sociedade TimbloIrmoas Ltd., of Margao.	Quelchem Tour,Tambdi Mati	Ditto	Cudnem	Ditto	14 of 20-2-1953	10,600
210.	Firm Oriente Ltd.,of Margao.	Bibel Pata	Fe/Mang	Netorlim	Sanguem	15 of 2-3-1953	8,400
211.	Firm DamodarMangalji & Cia. (India) Ltd., of Goa.	ConquiremCanvavoril dongor	Iron	Conquirem	Satari	18 of 6-3-1953	12,900
212.	Abdul Satar AbdulKadar Soudagar, of Margao.	Undradvona &Odlotembo	Fe/Mang	Netorlim	Sanguem	20 of 6-3-1953	7,500
213.	GangadharNarsingdas Agrawal, of Margao.	Passariatembo	Ditto	Colomba	Ditto	21 of 9-3-1953	4,900
214.	Damodar JaganataAmoncar, of Margao.	Ordolo dongor	Ditto	Sancordem	Ditto	22 of 13-3-1953	3,300
215.	Empresa MineroCommercial de Goa Ltd., of Margao.	Choriancho tembodongor	Iron	Bombol of Colem	Sanguem	23 of 6-4-1953	13,200
216.	Joao SantanaGomes, Junior of Margao.	Xelnemtembo,Costiadvona	Fe/Mang	Aglote ofSancordem	Ditto	25 of 10-4-1953	14,000
217.	Atchuta PandurongaP. Dessai, of Netorlim.	Borcotea dongor	Ditto	Vichundrem	Ditto	26 of 13-4-1953	10,800
218.	Firm V.M.Salgaocar & I. Ltd., of Vasco da Gama.	Tanque de Bonconem	Ditto	Aglote	Ditto	27 of 13-4-1953	11,200
219.	Narayan GaneshPrabhu Zantye Bicholim.	Ontichem ran orPonecanem & Bagaeta Ticana, etc.	Iron	Sarvona	Bicholim	28 of 24-4-1953	10,300
220.	Narayan GaneshPrabhu Zantye Bicholim.	Conosiavoril,Gonesi achedativoril dongrachem Cutumbona, etc.	Fe/Mang	Ditto	Ditto	29 of 24-4-1953	11,300
221.	Sociedade TimbloIrmaos Ltd., of Margao.	Bonvorfonditembo eoutros	Fe/Mang	Netorlim	Sanguem	30 of 24-4-1953	4,500
222.	Firm Chowgule &Cia. Ltd., of Marmagoa.	Pale dongor	Iron	Pale	Bicholim	31 of 24-4-1953	12,000
223.	Narahari ShivramX. Narvadednear of Goa.	Palietembo &Baqueriz	Fe/Mang	Curdi	Sanguem	32 of 24-4-1953	9,800
224.	Firm DamodarMangalji & Cia., Ltd. of Goa.	Marsodo		Surla	Bicholim	33 of 24-4-1953	11,200
225.	Nalini CamotirnSancoalkar or Nalini Manohar Kamat, Cacora.	MetacodilAnvlitembo	Ditto	Vadem &Siggonem	Ditto	35 of 15-5-1953	4,400
226.	Esvonta Visnum P.Raiturcar, of Margao.	Bagueatembo	Ditto	Netorlim	Ditto	36 of 15-5-1953	6,300
227.	Esvonta Visnum P.Raiturcar, of Margao.	Murmeatembo ofAnvalicodop	Ditto	Curdi	Ditto	37 of 15-5-1953	4,600
228.	Marcos MarcelinoP. de Souza of Pilerne.	Sem denominacaoespecial	Ditto	Mopa	Pernem	38 of 15-5-1953	9,400
229.	Lekhraj Nathurmalof Goa.	Oilem Anvalem	Ditto	Arvalem	Bicholim	39 of 15-5-1953	12,300
230.	Xec Mahidin XecDaud, of Vasco da Gama.	Khoiricho dongor	Ditto	Sancordem	Sanguem	40 of 15-5-1953	4,800
231.	VassantramGanpatram Mehta of Vasco da Gama.	Caliemola ouCalzarigogo	Ditto	Colomba	Ditto	41 of 22-5-1953	9,900
232.	Firm DamodarMangalji & Cia., (India) Ltd., of Goa.	Oriemola	Ditto	Mocalem (Colem)	Ditto	42 of 25-5-1952	10,000
233.	Xec Abdul Gofor,Xec Abdul Aziz of Curchorem.	Oiteiro Divodgal	Ditto	Curpem & Curdi	Ditto	43 of 25-5-1953	4,900
234.	Vincente JoaoFilomeno Figueredo, of outulim.	Ganali dongor	Ditto	Varlem	Ditto	44 of 29-5-1953	6,700
235.	Jorge Anibal deMatos sequeira, of Goa.	Gungurem Belagal,etc.	Ditto	Mirancal	Ponda	46 of 1-6-1953	13,200
236.	Damodar DundolicaMoncar, of Ponchovadi.	Bogvota Cumiatembo	Fe/Mang	Quiriapale	Sanguem	47 of 1-6-1953	9,100
237.	Sayad Issac, ofSanguem.	Deucol CunbasaiEscapaco	Ditto	Adcolna	Ponda	49 of 8-6-1953	11,300
238.	Firm V.M.Salgaocar & India, Ltda., of Vasco da Gama.	Madiem	Ditto	Sigao	Sanguem	50 of 8-6-1953	6,900
239.	Sripada VoicuntaNaique of Bicholim.	Laquerem e outteradj.	Ditto	Bordem	Bicholim	54 of 12-6-1953	9,700
240.	Zacarias Antao, ofPetalbatim.	Monte Iranqui	Ditto	Potrem	Sanguem	55 of 19-6-1953	11,300
241.	Firm Chowgule &Cia. Ltda., of Vasco da Gama.	Khuntiemolem	Ditto	Sulcorna	Quepem	57 of 19-6-1953	14,200
242.	Vishvasrao D.Chowgule, of Vasco da Gama.	Ganvancodiltod,etc.	Ditto	Gavancodil	Satari	59 of 26-6-1953	12,200
243.	Surlaji SinariCacodkar.	Cunliemola Buido	Ditto	Molcornem	Quepem	60 of 26-6-1953	13,800
244.	Sociedade TimbloIrmaos Ltda., of Margao.	BondradvonaDaucona & Tanca	Iron	Codli &Darbandora	Sanguem	61 of 3-7-1953	11,800
245.	Sociedade TimbloIrmaos Ltda., of Margao.	Zanodem Soda	Fe/Mang	Molcornem	Quepem	62 of 3-7-1953	13,300
246.	Sripada VoicuntaNaique, of Bicholim.	Medianchem ran oretc.	Ditto	Cotorem	Satari	64 of 10-7-1953	11,000
247.	Firm Sesa GoaLtda., of Goa.	Potvol, Modlovado,etc.	Ditto	Velgem	Ditto	65 of 17-7-1953	11,200
248.	Anibal GabrielPereira of Margao.	Guladvona	Ditto	Codar	Ponda	67 of 17-7-1953	7,700
249.	Vicente Fernandesof Merces.	Mortegal Mordi	Ditto	Uguem	Sanguem	68 of 17-7-1953	10,100
250.	Firm S. Kantilal &Cia., Ltda., of Margao.	Dobacho Dongor eter, adj.	Ditto	Netorlim	Ditto	70 of 31-7-1953	3,200
251.	Vinaeca NarainaBandekar, of Panaji.	Dongorvdao &Curdado	Ditto	Sancodem	Ditto	71 of 31-7-1953	11,500
252.	JaganataCrisnanala P. Mambro, Mapusa.	Gantcaracho Dongor	Fe/Mang	Bordem	Bicholim	72 of 10-8-1953	9,000
253.	Erasmo de JesusSequcira, of Goa.	Qucgdicho Cono &Toleachem Advona	Ditto	Cotorem	Satari	73 of 10-8-1953	13,300
254.	Crisna ButuSaunto, of Borim.	Careadega Advona	Ditto	Codar	Ponda	75 of 10-8-1953	12,200
255.	Firm DamodarMangalji & Cia (I) Ltda., of Goa.	Biptamol	Ditto	Sanvordem	Sanguem	76 of 10-8-1953	3,200
256.	Nalini CamotimSancoalcar, of Cacova.	Tirtha	Ditto	Naroa	Bicholim	77 of 10-8-1953	14,000
257.	Rauji Raja SinaiQuirtonim, of Goa.	Hedultembo	Iron	Pissurlem	Satari	80 of 14-8-1953	8,100
258.	Firm Shantilal K.& Bros. of Margao.	Goiband Mattem	Fe/Mang	Velguem	Bicholim	81 of 28-8-1953	4,600
259.	Gasa Goa Ltda.,ofMargao.	SuctoliChimtecalavoril	Ditto	Sangod	Sanguem	82 of 28-8-1953	13,900
260.	Firm DamodarMangalji & Cia (I) Ltda., of Goa.	Solla	Ditto	Colomba	Ditto	84 of 28-8-1953	11,800
261.	Vassudeva MadevaSalgaocar of Vasco da Gama.	Purmar andParvedhat, etc.	Iron	Pale	Bicholim	86 of 4-9-1953	13,600
262.	M/s. SociedadeTimblo Iramao's Ltd., of Margao.	Advona Tolemata &Caliguro	Ditto	Sigao	Sanguem	87 of 7-9-1953	7,200
263.	Sociedade Timblo(I) Ltda., of Margao.	Cornol	Fe/Mang	Colomba	Ditto	88 of 11-9-1953	7,700
264.	Sociedade Timblo(I) Ltda., of Margao.	ChanfiadongorVagantto	Ditto	Verlem	Ditto	89 of 11-9-1953	13,100
265.	Sociedade Timblo(I) Ltda. of Margao.	Nassamordi e teradj.	Ditto	Salginem	Ditto	90 of 11-9-1953	13,000
266.	Sociedade Javerbai& Cia. Ltd., of Margao.	Vegreagundo	Ditto	Maina	Quepem	91 of 11-9-1953	8,200
267.	FulgencioFrancisco Monte, D'silva, Margao.	Dadiavoril Sodo,etc.	Ditto	Xelpi of Birondem	Satari	92 of 11-9-1953	14,200
268.	Viswasrao D.Chowgule, of Vasco da Gama.	Khind dongor &Uro tembo	Iron	Vaguriem	Ditto	93 of 21-9-1953	8,900
269.	Motiram Data GoundOlcar, of Margao.	Gudiemola	Fe/Mang	Nirancal	Ponda	95 of 2-10-1953	12,700
270.	Sociedade Timblo(I) Ltda., of Margao.	Bonquivol ofBonquivoladongor	Ditto	Rivona	Sanguem	96 of 2-10-1953	4,900
271.	Vassudeva M.Salgaocar, of Vasco da Gama.	Calafondicho sodo,etc.	Ditto	Sigao	Ditto	97 of 2-10-1953	8,600
272.	Sadassiva Sinai,Gaitondo, of Goa.	Conatto	Iron	Surla	Bicholim	98 of 2-10-1953	14,200
273.	RosarioMascarrenhas of Xeivona Quepem.	JacolichemBattavoril dongor or Nagzor	Fe/Mang	Boma	Ponda	99 of 9-10-1953	5,900
274.	Raia Dotu sinaiDade Sarvordem.	Can VoremDongrachem advona or Navelim Dongrachem Palsona	Ditto	Canvorem ofColomba	Sanguem	100 of 9-10-1953	3,200
275.	Balcrisna Bhairji,of Margao.	Vagem	Ditto	Siroda	Ponda	102 of 9-10-1953	4,500
276.	Sripada VoicuntaNaique of Bicholim.	Godecondichem mola	Ditto	Bordem	Bicholim	104 of 16-10-1953	7,400
277.	Sripada VoicuntaNaique, of	Baga e Murvo ouBorga Cudguichea, etc.	Ditto	Piligao	Ditto	105 of 16-10-1953	9,500
278.	Vishwasrao D.Chowgule, of Vasco da Gama.	Ximechi MuddiSopandta	Iron	Surla	Ditto	106 of 16-10-1953	12,800
279.	Vishwasrao D.Chowgule of Vasco da Gama.	Chicuchemmol	Ditto	Ditto	Ditto	107 of 16-10-1953	11,000
280.	V.N. Bandekar, ofPanaji.	Curado e Potcalem	Fe/Mang	Sancordem	Sanguem	108 of 16-10-1953	4,800
281.	Jose Cosme daCosta, of Curtorim.	Govall	Iron	Pissurlem	Satari	110 of 16-10-1953	9,800
282.	Jaganata Genekar,of Panda.	Godacho dongor	Fe/Mang	Dabolim of Siroda	Ponda	111 of 16-10-1953	7,900
283.	Ismail binadulaif, of Goa.	Santlaunem	Ditto	Sancordem	Sanguem	112 of 23-10-1953	14,100
284.	Firm V.M.Salgeocar & Irmao Ltda., of Vasco da Gama.	IssoriemVanganavoril dongor	Iron	Melauli	Satari	115 of 30-10-1953	13,000
285.	Firm Chowgule &Cia Ltda., Margao.	Bandavoril Tueda	Fe/Mang	Vagurbem	Ponda	116 of 30-10-1953	8,900
286.	Xec Cadar XecUsman, of Goa.	Carva Sorio CarvaAdvona	Ditto	Vichundrem	Sanguem	120 of 2-11-1953	5,500
287.	Sociedade TimbloIrmaos Ltda., of Margao.	Mata of Velquemchodongor	Iron	Velugem	Bicholim	121 of 13-11-1953	6,700
288.	Vincente JoaoFilomeno de Sequeiredo, of Loutulim.	Tarcem Moli	Fe/Mang	Quirlapalee Codli	Sanguem	123 of 4-12-1953	14,100
289.	Vincente JoaoFilomeno de Sequeredo, of Loutulim.	Codguicho Dongoretc.	Ditto	Quirlapale	Ditto	124 of 4-12-1953	14,200
290.	Vincente JoaoFilomeno de Sequeiredo, of Loutulim.	Bigsorvo orBissorvo	Ditto	Cormonem	Ditto	125 of 4-12-1953	14,100
291.	Mingoa SociedadeMineira Goesa, of Goa.	Caodia Soddo	Iron	Codli	Ditto	126 of 4-12-1953	14,300
292.	Pundolica P. XeteNarvencar, of Sanguem.	Gorbata e ter adj.	Fe/Mang	Salauli	Ditto	128 of 4-12-1953	6,400
293.	Pundolica P. XeteNarvencar, Sanguem.	Ditto	Ditto	Ditto	Ditto	128 of 4-12-1953	6,400
294.	Sociedade TimbloIrmao Ltda., of Margao.	Nosaforamentosparticulares de Dinacor Amencar	Ditto	Madapsi of Orgao	Ponda	130 of 18-12-1953	4,500
295.	Sociedade TimbloIrmao Ltda., of Margao.	Bibiamordi	Ditto	Vichundrem	Sanguem	132 of 18-12-1953	13,600
296.	Sociedade TimbloIrmao Ltda., of Margao.	Manbea GudoeAlvantini mollo	Ditto	Verlam	Ditto	133 of 18-12-1953	14,000
297.	Sociedade TimbloIrmao Ltda., of Margao.	Navetem Dongor	Ditto	Salginem	Ditto	135 of 18-12-1953	9,400
298.	Sociedade TimbloIrmao Ltda., of Margao.	Chanfeadongor	Ditto	Verlem	Ditto	137 of 18-12-1953	14,300
299.	Sociedade TimbloIrmao Ltda., of Margao.	Pigadapada	Ditto	Verlem of Netorlim	Ditto	138 of 18-12-1953	13,600
300.	Sociedade TimbloIrmao Ltda., of Margao.	Murmunem	Ditto	Melauli	Satari	139 of 18-12-1953	13,200
301.	Sociedade TimbloIrmao Ltda., of Margao.	Ghottimolli	Ditto	Surla	Bicholim	140 of 18-12-1953	6,700
302.	Firm OrienteLimitada, of Margao.	Soutigundo	Fe/Mang	Nanuz	Bicholim	141 of 18-12-1953	4,200
303.	Baburao AntaRaicar, of Margao.	Temculi &Santorem	Ditto	Siroda	Ponda	142 of 18-12-1953	4,400
304.	Sociedade TimhloIrmaos Ltda., of Margao.	Sailetembo	Iron	Sangod	Sanguem	143 of 18-12-1953	14,300
305.	Narahari SiuramShet Narvehkar, of Goa.	Vacanlitil Temculi	Fe/Mang	Vacoli of Cimada	Ponda	144 of 18-12-1953	12,200
306.	Vincente Jaso F.de Figueirodo	Arvodem	Ditto	Loutulim	Salcete	1 of 4-1-1954	6,000
307.	Sucilabal AnatidaKeni of Goa.	Purnicoda &Pevanchem Conn.	Ditto	Advoi	Satari	2 of 4-1-1954	5,600
308.	Mingoa Soc.Mineira Goesa, SARL., of Goa.	Cancagalleu TolopeBorchemtemb	Iron	Maulinguem	Bicholim	3 of 15-1-1954	4,600
309.	Mablu SauntoGaunco Dessai, of Xeldem	Fdutembo ouEdumola	Fe/Mang	Bati	Sanguem	4 of 15-1-1954	12,700
310.	Firm V.S. Dempo &Cia Ltda., of Goa.	Onvalienchi Math	Ditto	Onvaliem	Satari	5 of 22-1-1954	13,900
311.	Firm ShantilalKushaldas & Bros., of Margao.	Oxelavoril dongor	Ditto	Naundem	Sanguem	7 of 1-2-1954	2,500
312.	Raia PoroboBaticar, of Sanguem.	Pedadongor	Ditto	Mangal	Quepem	8 of 5-2-1954	6,200
313.	Atchuta Visnum SVelingcar, of Velinga.	Dovormeacodildoirem e uts	Ditto	Rivona	Sanguem	11 of 16-2-1954	11,200
314.	Jorge Anibal deMatos Sequeira, of Goa.	Chanfericho Advodongor	Ditto	Govaneni	Satari	12 of 16-2-1954	4,900
315.	Ramabai AnantaAvde, of Quepem.	Moiandega e penota	Ditto	Curdi	Sanguem	13 of 19-2-1954	4,300
316.	VisnudasNarotemdes, of Goa.	Raigodda AmbeBotacho	Ditto	Ussopa	Bicholim	14 of 19-2-1954	12,800
317.	Vassudeva MadevaSalgaocar, of Vasco da Gama.	Caraichem Mol,Aforamento do Mourose Godeachi Mosone	Ditto	Siroda	Ponda	15 of 19-2-1954	7,000
318.	Sociedade TimbloI. Ltda., of Margao.	Edumola ouVisnumgal	Fe/Mang	Rivona	Sanguem	16 of 22-2-1954	13,800
319.	Sociedade TimbloI. Ltda., of Margao.	Godmadongor AramMordi	Ditto	Salginem	Ditto	17 of 22-2-1954	13,400
320.	GangadharNaringdas Agrawal, of Margao.	Ambeacho-dongor	Ditto	Bordem	Bicholim	18 of 1-3-1954	6,700
321.	Roguvir SinaiGarco, of Agacaim.	Culnamol or Culna.	Ditto	Tudou	Sanguem	19 of 1-3-1954	12,000
322.	Firma V. S. Dempo& Cia Ltda., of Goa.	OnvaliechemPaltona	Iron	Ouvaliem	Satari	20 of 5-3-1954	13,000
323.	Firm V.S. Dempo &Cia Ltda., of Goa.	Tolpi e Mardando	Ditto	Cudnem e Surla	Bicholim	21 of 5-3-1954	9,400
324.	VoicuntaSrinivassa Dempo, of Goa.	Borcotem	Fe/Mang	Colem	Sanguem	22 of 5-3-1954	10,000
325.	Hari VisnumLotlecar, of Margao.	VitalachemXetavorchi Maddi e Nila ula	Ditto	Talauli	Ditto	23 of 8-3-1954	9,700
326.	Vassudeva M.Salgaocar, of Marmagao.	Pedichem Tour	Ditto	Vantem	Satari	25 of 19-3-1954	7,500
327.	CrispinoRodrigues, of Sanguem.	Dando CajumolaoiloSoddo	Ditto	Muguli	Sanguem	27 of 22-3-1954	12,900
328.	Firma ShantilalKushaldas e Irmao of Margao.	PonsivadivorilAdvona	Ditto	Aglote	Ditto	28 of 9-4-1954	3,300
329.	V.M. SalgaocareIrmao, of Vasco da Gama.	Mardando	Iron	Surla	Bicholim	29 of 19-4-1954	10,500
330.	Firma Chowgule &Cia Ltda., of Vasco da Gama.	Dongrado Goleachodongor Matae Carhal	Ditto	Nadora	Bardez	30 of 19-4-1954	11,200
331.	Viswasrao D.Chowgule, of Vasco da Gama.	Semdenominacaoespecial	Fe/Mang	Sancordem	Sanguem	31 of 4-6-1954	12,300
332.	Firma Caxinata D.Naique Ltda., of Margao.	SuriagalivorilMordi	Ditto	Talauli	Ditto	32 of 23-7-1954	9,300
333.	Gangadhar N.Agrawal, of Margao.	Culnamol e outrosterrenes	Ditto	Muguli	Ditto	33 of 6-6-1954	14,100
334.	Caetano Jose HugoV. Rodrigues, of Sanguem. guem.	Ambdeabuttihotembo or Penchem	Ditto	Salauli	Ditto	35 of 6-9-1954	11,800
335.	Minguel Santana T.de Souza, of Sancdcuelim	Tambdeamatichotembo or navigal	Iron	Carapur	Bicholim	37 of 15-10-1954	6,700
336.	Firm DamodarNangaljie Irmoas Ltda., of Goa.	Baladongor	Fe/Mang	Candeapar	Ponda	38 of 18-10-1954	10,300
337.	Firm ShantilalKushaldas & Bros., of Margao.	Rameagolii talsaietopiagal	Iron	Sancordem eDarbandora	Sanguem	39 of 22-10-1954	8,000
338.	Firma V. S. Dempo& Cia. Ltda., of Goa.	Sem denominacaoespecial	Fe/Mang	Curpem	Ditto	40 of 22-10-1954	7,300
339.	Ailiabai Dessai,of Goa.	Culna Soddo	Iron	Cormonem	Ditto	41 of 5-11-1954	11,800
340.	Sociedade TimbioI. Ltda., of Margao.	Caximordid ecaxidongor	Fe/Mang	Salginem	Ditto	42 of 26-11-1954	7,400
341.	Firm S. KantilalCia. & Ltda., of Margao.	Doro	Iron	Nanora deLatambarcem	Bicholim	44 of 6-12-1954	13,400
342.	Bhalchandra A.Avde, of Quepem.	Odamolla	Ditto	Sangod	Sanguem	45 of 6-12-1954	12,300
343.	Viswasrao D.Chowgule, of Vasco da Gama.	Chinvor Ghol	Ditto	Pirna	Bardez	46 of 6-12-1954	14,200
344.	Vassudeva M.Salgaocar, of Vasco da Gama.	Calafondichosoddo, etc.	Ditto	Sigao	Sanguem	47 of 6-12-1954	8,100
345.	Salvador Femandes,of Sanguem.	Gholl dongor	Fe/Mang	Curpem	Sanguem	48 of 6-12-1954	11,500
346.	Vassudeva M.Salgaocar, of Marmagao.	Moitem Cumarvadoexaimartodd	Iron	Advolpale,Latambarcem e Moitem	Bicholim	49 of 6-12-1954	8,600
347.	Firm DamodarMangalji & Cia. Ltda., Goa.	Ambevelem Boroda	Fe/Mang	Surla	Ditto	1 of 14-1-1955	4,200
348.	Vinaeca NarainaBandecar, Panaji.	Ocambo	Ditto	Piliem	Sanguem	2 of 14-1-1955	10,000
349.	Firm V. M.Salgocar e Irmaos Ltda., of Vasco da Gama.	Datimola	Ditto	Sancordem	Ditto	3 of 31-1-1955	13,400
350.	Sociedade Marzok &Cadar Ltda., of Margao.	Devachi Raim	Iron	Darbandora	Sanguem	4 of 7-2-1955	11,100
351.	Narandas Popotlal,of Goa.	Countemdongor	Fe/Mang	Sigonem	Ditto	5 of 11-2-1955	8,800
352.	Sociedade TimbloIrmao Ltda., of Margao.	Mareta ouMarasoddo, etc.	Iron	Onda	Satari	6 of 18-2-1955	3,900
353.	Metelo X. Diniz.	Mandaadvona	Fe/Mang	Calem	Sanguem	8 of 26-3-1955	5,600
354.	Sociedade MineinroGoesa Ltda., of Goa.	Maulingtodchodongor	Iron	Maulinguem	Bicholim	9 of 2-4-1955	4,800
355.	Firma N. B. Kamat& Filhos Ltda., of Margao.	Chanfericho advo	Fe/Mang	Malpona	Satari	10 of 16-4-1955	14,000
356.	Abubakar NoorMohamed (Buda Shet) of Panaji.	Sanvri batachosodo	Iron	Velguem	Bicholim	12 of 30-4-1955	5,000
357.	Firma V.M.Salgaocar e Irmao Ltda., of Vasco da Gama.	VisnuporbachemAriagall Iron e Chondra Vito ba Dessai	Ditto	Sigaoe	Sanguem	13 of 30-4-1955	10,100
358.	Abubaker NoorMahomed (Budda Xete) of Goa.	Banastarime adacentes	Fe/Mang	Banastarim	Ponda	14 of 14-5-1955	3,200
359.	Francisco XavierPatrocinio Furtado, of Benaulim.	Tollem e Cazumodi	Ditto	Ambeli	Satari	15 of 21-5-1955	14,100
360.	Vassudeva GuiriQuenim, of Goa.	Semdenomin acaoespecial	Iron	Sonus Von Voliem	Ditto	16 of 18-6-1955	8,200
361.	Lidia BelindaSimoes, of Goa.	Ponsanadongor	Fe/Mang	Codi	Sanguem	17 of 25-6-1955	14,300
362.	Firm V. M.Salgaocar & Irmao Ltda., of Vasco da Gama.	MalponaVanganvoril dongor	Ditto	Malpona	Satari	18 of 2-7-1955	12,100
363.	Sociedade TimbloIrmaos Ltd., of Margao.	Bondumollo	Iron	Molen	Sanguem	19 of 9-7-1955	14,200
364.	Sociedade TimbloIrmaos Ltd., of Margao.	Siroli Culna	Ditto	Darban dora	Ditto	20 of 9-7-1955	14,100
365.	Sociedade TimbloIrmaos Ltd., of Margao.	Ordosoddo	Ditto	Cormonem E Codli	Ditto	21 of 9-7-1955	14,000
366.	Sociedade TimbloIrmaos Ltd., of Margao.	Odavoril tour	Ditto	Quirlapale	Ditto	22 of 9-7-1955	14,200
367.	RamacrisnaBandari, of Goa.	Unia dongor	Iron	Querim	Ponda	23 of 9-7-1955	10,300
368.	CaxinataPanduronaga Xete Parcar, of Curchorem.	Vellem Poicul eDaisaunto	Fe/Mang	Darbandora	Sanguem	25 of 9-7-1955	9,900
369.	Firma Sesa GoaLtda., of Goa.	Cajumolla, etc.	Ditto	Sancordem	Ditto	26 of 9-7-1955	6,200
370.	Firm S. Kantilal &Cia. Ltda., of Margao.	Udolxem e Madiavangana	Ditto	Ditto	Ditto	28 of 16-7-1955	13,900
371.	Atchuta Vishum S.Velinga.	LacavelemVelingcar, of	Ditto uporgaovatta	Aglote	Ditto	29 of 23-7-1955	7,500
372.	Quessova SinaiCundo, of Margao.	Zorla ou Zolla	Ditto	Xellpem	Ditto	30 of 30-7-1955	7,100
373.	Firma Chowgule &Cia. Ltda., of Vasco da Gama.	Dangarvado outroz	Iron	Gavanem	Satari	31 of 30-7-1955	14,100
374.	Fir Sesa GoaLimiteda, of Goa.	Semdenom inacaoespecial	Fe/Mang	Pirna Nadora	Bardez	32 of 30-6-1955	6,200
375.	Antonio FranciscoSales de An-drade, of Sanguem.	Eduando ou madeverin	Ditto	Tudou	Sanguem	33 of 6-8-1955	14,200
376.	Gajanan PandurangaXete Parcer.	Santonachi Upri	Iron	Dabal	Ditto	34 of 13-8-1955	14,100
377.	Sociedade TimbioIrmaos Ltd., of Margao.	Mauco eatodichichi Nuli	Iron	Pale	Bicholim	35 of 13-8-1955	13,000
378.	Sociedade TimbioIrmaos Ltd., of Margao.	UmoriemTican	Ditto	Surla	Surla	36 of 13-8-1955	5,100
379.	Sociedade TimbioIrmaos Ltd., of Margao.	Kirmolachem	Iron	Ditto	Bicholim	37 of 13-8-1955	8,700
380.	Sociedade MineiraGoesa Ltd., of Goa.	Millem dongor	Ditto	Darbonora	Sanguem	38 of 3-9-1955	14,300
381.	Sociedade MineiraGoesa Ltd., of Goa.	Xirvolculna	Ditto	Ditto	Ditto	39 of 3-9-1955	17,800
382.	V. M. SalgaoncareIrmaos Ltda., of Vasco da Gama.	Quella	Ditto	Tivim	Bardez	41 of 5-11-1955	11,000
383.	Caetano F.Ciprianode Souza of Sanquelim.	Deulacodil tour	Fe/Mang	Nirancal	Ponda	1 of 18-1-1956	14,000
384.	Eurico da Silva deAtaide e Teive de Noronha, of Porvorim.	Bicholicho Choll	Iron	Mahem	Bicholim	2 of 18-1-1956	14,100
385.	Firm V. M.Salgaocar Irmaos Ltda., of Vasco da Gama.	Goteacho temboougoteacho molli	Fe/Mang	Malpona	Satari	3 of 1-2-1956	14,300
386.	ShantilalKhushaldas and Bros. of Margao.	Baburli sodo	Ditto	Cormonem	Sanguem	4 of 1-2-1956	14,300
387.	S. Kantilal &Cia. Ltda., of Margao.	Niulitembo,Fatratembo	Iron	Bati,Valcem	Ditto	5 of 8-2-1956	4,300
388.	Marcos MarcelinoP. de Souza, of Goa.	Gogal	Fe/Mang	Usgao	Bicholim	7 of 21-3-1956	14,000
389.	BadrudinHussenbhai Ramjee, of Goa.	Coro Pimpla codilBorod, etc.	Iron	Bordem	Ditto	8 of 28-3-1956	3,200
390.	ShantilalKushaldas Bros., of Margao.	Aforamento deBurculo Sounsar	Fe/Mang	Arvalem	Ditto	9 of 28-3-1956	10,600
391.	Gopinata SinaiGarco, of Agacalm.	Gauntona ouUndorna e cormal, etc.	Ditto	Molcornem	Quepem	11 of 11-4-1956	13,500
392.	Maria Anamatia V.B. Mascarenhas Braganza, of Margao.	Mida	Ditto	Naiquinim	Sanguem	12 of 11-4-1956	7,500
393.	Jaising Maganalal,of Goa.	Derguna	Ditto	Vagurim	Satari	14 of 11-4-1956	6,500
394.	Marzook CadarLtda., of Margao.	Borgalie	Ditto	Colomba	Sanguem	18 of 18-4-1956	12,600
395.	SociedadeLithoferro Ltda., of Mapusa.	Deugotimolavorildongor	Iron	Sangod	Ditto	19 of 18-4-1956	12,100
396.	Hirabai Hegde, ofMargao.	Bencre dando	Fe/Mang	Cumbari	Ditto	20 of 25-4-1956	7,600
397.	Roguvir NarainaLotle ecar, of Margao.	Paicachi Zor, etc.	Ditto	Maina	Quepem	21 of 2-5-1956	8,600
398.	Roguvir NarainaLotle ecar, of Margao.	Zeme-Vain ancheadongor	Ditto	Gangem	Satari	22 of 2-5-1956	13,900
399.	Roguvir NarainaLotle ecar, of Margao.	Lalbag ou MatichoZaga	Ditto	Carapur	Bicholim	23 of 2-5-1956	3,600
400.	BadrudinHussenbhai Ramjee, of Margao.	Evalem Deulamol	Fe/Mang	Costi	Sanguem	24 of 16-5-1956	13,000
401.	Sheik Kadar SheikHusman, of Goa.	Carpadegga etc.	Ditto	Codli	Ditto	25 of 16-5-1956	5,800
402.	Pedro NolascoD'Souza, of Vasco da Gama.	Vis a Vis deestacao de ferro.	Iron	Colem	Ditto	27 of 27-6-1956	8,900
403.	S. Kantilal &Cia. Ltda., of Margao.	Vilipiares	Ditto	Bati	Ditto	29A of 22-8-1956	14,100
404.	S. Kantilal &Cia. Ltda., of Margao.	Gonsumoddi	Ditto	Ditto	Ditto	30 of 22-8-1956	12,100
405.	Vinaeca Naique ofMargao.	Madiencho Soddo	Ditto	Saigao	Ditto	31 of 22-8-1956	14,100
406.	Damodar Mangalji &Cia. Ltda., of Goa.	Quitalmotta, etc.	Ditto	Arvalem	Bicholim	33 of 22-8-1956	14,000
407.	Damodar Mangalji &Cia Ltda., of Goa.	Dob e adjacentes	Ditto	Saigao	Sanguem	34 of 22-8-1956	7,500
408.	S. Kantilal &Cia Ltda., of Margao.	Bamanulcadem eoutres	Ditto	Talauli Cumbari eBati	Ditto	36 of 29-8-1956	14,000
409.	Vassudeva MadevaSalgaocar of Vasco da Gama.	Aglotesoddo	Ditto	Aglote	Ditto	38 of 17-10-1956	4,300
410.	V. M. Salgaocar &Bros. Pvt. Ltd.	Malpona Culnavorildongor	Ditto	Malpona	Satari	39 of 17-10-1956	7,700
411.	Firm V. M.Salgaocar & I Ltda., of Vasco da Gama.	Gainvadd dongor	Ditto	Aglote	Sanguem	40 of 17-10-1956	13,500
412.	Chowgule &Cia. Ltda., of Marmagao.	Cuntichem Tollem	Ditto	Ponocem	Satari	41 of 24-10-1956	9,900
413.	Roguvir SinaiGarco, of Margao	Carcareatemba	Fe/Mang	Tudoru	Sanguem	42 of 24-10-1956	11,200
414.	Joao Hugo Eduardosequeira of Goa.	Tolpavaddo,etc.	Iron	Darbandora	Ditto	43 of 31-10-1956	14,300
415.	Firm V. M.Salgaocar e Irmaos, of Vasco da Gama.	Surlavain ganachoVandivoril	Ditto	Aglote	Ditto	44 of 7-11-1956	13,300
416.	Avelino FranciscoFernandes, of Curchorem.	Puma e Gogoli	Ditto	Costi eCananguinim	Ditto	45 of 12-12-1956	14,300
417.	Damodar Mangalji &Cia. Ltd., of Goa.	Vaguna Kuddo	Iron	Dabal	Sanguem	46 of 12-12-1956	9,200
418.	Prakash RajaramHede, of Goa	Moliem Mangaddo	Fe/Mang	Corlim	Goa	48 of 19-12-1956	10,200
419.	Firm S. Kantilal &Cia. Ltda., of Margao.	Kariamola, etc.	Iron	Bati	Sanguem	49 of 19-12-1956	12,100
420.	Jorge Anibal deMalos Sequeira of Goa.	GorbattaMattideviculna	Fe/Mang	Maina	Quepem	50 of 19-12-1956	9,100
421.	Martinho Coutinho,Cuncolim.	Ubeafatrichodongor	Ditto	Pirla e Maina	Ditto	1 of 2-1-1957	9,200
422.	Roguvir S. Garco,of Margao	ZamblimollachoSoddo	Iron	Muguli	Sanguem	2 of 16-1-1957	13,000
423.	R.S. Garco, ofMargao.	Anvaliamola, etc.	Ditto	Patiem e Tudou	Ditto	3 of 28-1-1957	14,300
424.	Naraina R.X.Amoncar, of Goa (Seguna Sitaram) Sirasat Legal heir).	Oileamola-vorilSoddo	Iron	Velguem	Satari	5 of 6-2-1957	12,400
425.	A tchuta VisnumSinai Velingcar, of Velinga.	Purso Boto ePrediavoril Moddi	Fe/Mang	Rivona	Sanguem	6 of 6-2-1957	2,900
426.	Abdul Aziz MohomedJalal, of Goa.	Xelpem e Adjacents	Ditto	Xeipem	Ditto	7 of 13-2-1957	12,800
427.	Jose Maximiano S.O. Menezes Cota, of Agacaim.	Sem denominacaoespecial	Ditto	Marna Assagao,Cuchelim e Mapusa	Bardez	8 of 27-2-1957	13,900
428.	Shaik, Aiyula, ofSanguem.	Oiteiro Matir,etc.	Iron	Candola	Ponda	10 of 25-3-1957	13,600
429.	Firm DamodarMangalji & Cia. Ltda., of Goa.	Periudoc eMasticulnachem Advona	Ditto	Santona	Sanguem	11 of 29-4-1957	9,300
430.	Firm Chowgule &Cia. Ltda., of Mormugao.	Bozruguro predioPantovoril vall, etc.	Ditto	Costi Dudal	Ditto	12 of 29-4-1957	2,900
431.	Sociedada TimbioIrmos Ltda., of Margao.	Carela e Dandiadongor	Fe/Mang	Xelpem	Ditto	13 of 6-5-1957	10,000
432.	Francisco CecilioJorge Sequira, of Goa.	Dolicho dongor eter. adjts	Ditto	Aturlie Naroa	Bicholim	14 of 6-5-1957	10,000
433.	Joaquim AntonioMaria Baptista, of Silva.	Moticho Dongor	Fe/Mang	Nanuz Ganguem	Bicholim	18 of 13-5-1957	14,900
434.	Sociedade TimbloIrmos Ltda., of Margao.	DavoscoramoloVaddo	Iron	Carapur	Ditto	18A of 20-5-1957	8,300
435.	Francisco Cecilio,Jorge Sequeira, of Goa.	Predio Ambexim	Ditto	Pale	Ditto	19 of 20-5-1957	14,300
436.	Sociedade TimbloIrmaos Ltda., of Margao.	OiteiroFanascantem e Mas galicho soddo	Ditto	Quirlaple	Sanguem	20 of 20-5-1957	14,300
437.	Sociedade TimbloIrmaos Ltda., of Margao.	Suriagal Murdi	Fe/Mang	Bati	Ditto	21 of 20-5-1957	8,500
438.	Sociedade TimbloIrmaos Ltda., of Margao.	Cancamolla eHalditembo	Ditto	Rivona	Ditto	22 of 20-5-1957	3,900
439.	Krishna VamonaKeni, of Goa.	Don ou Dudo nem ePolpi entre si ligades	Ditto	Nanora	Bicholim	23 of 20-5-1957	4,000
440.	Ramacanta VisnumSinai Velingcar, of Velinga.	Corpadega, Valucopredio parna, etc.	Iron	Darbandora	Sanguem	24 of 3-6-1957	8,600
441.	Viswasra DatajiChowgule, of Marmagoa.	Conquichem Ran	Fe/Mang	Piocul eDarbandora	Satari Sanguem	25 of 3-6-1957	10,800
442.	Firm Chowgule &Cia Ltda., of Marmagoa.	Bimbol dongor eter adjits	Iron	Xelopo Curado	Satari	26 of 3-6-1957	14,300
443.	Mussa Xeque Usman,of Goa.	Dudagal culna,etc.	Ditto	Colem	Sanguem	27 of 3-6-1957	12,000
444.	Santana Fernandes,of Margao.	Soddo	Ditto	Curtorim	Salcete	28 of 1-7-1957	14,300
445.	S.K. Kantilal &Cia. Ltda., of Margao.	Carimol Charidimol	Ditto	Cumbari	Sanguem	31 of 12-8-1957	14,100
446.	S. Kantilal &Cia. Ltda., of Margao.	Mudanrica	Ditto	Bati	Ditto	32 of 12-8-1957	16,700
447.	Roguvir SinaiGarco, of S. Lourenoo.	Tolem Bibla,etc.	Ditto	Tudou	Ditto	33 of 12-8-1957	13,800
448.	Firm ShantilalKushaldas and Bros., of Margao.	Iranqui	Ditto	Potrem	Ditto	34 of 26-8-1957	7,600
449.	Ghanaxama NaraherThaker, Panji-Goa.	Tacaoilo	Ditto	Pissurlem e Onda	Satari	37 of 9-9-1957	5,500
450.	Firm Chowgule &Cia. Ltda., of Margagoa.	Peguaca-JunchoTembo	Iron	Tudou	Sanguem	40 of 16-9-1957	11,500
451.	Firm Chowgule &Cia Ltda., of Margagoa.	Moransoddo Motto	Ditto	Ditto	Ditto	42 of 16-9-1957	13,100
452.	Shri D.B.Bandodkar, of Panaji.	Goteacodlo Cudetc.	Fe/Mang	Codqui	Satari	43 of 30-9-1957	13,600
453.	Firm DamodarMangalji & Cia (I) Ltda., of Goa.	Madapoi, Moaon,etc.	Iron	Oragao	Ponda	44 of 14-10-1957	6,000
454.	Firm DamodarMangalji A Cia (I) Ltda., of Goa.	Sancodecho Dando,etc.	Fe/Mang	Cormonem	Sanguem	45 of 14-10-1957	13,500
455.	Hori P.Curchorcar, of Goa.	Chafer, etc.	Iron	Querim	Ponda	47 of 14-10-1957	10,700
456.	Hori P.Curchorcar, of Goa,	Canfendongor,etc.	Fe/Mang	Nirabaga	Sanguem	48 of 14-10-1957	13,700
457.	S. Kantilal &Cia. Ltda., of Margao.	Kalledongor	Ditto	Dongor	Ditto	50 of 14-10-1957	13,900
458.	Roguvir SinaiGarco, of Agacaim.	Cairik,Colleanchemped, etc.	Iron	Bordem	Bicholim	59 of 9-12-1957	13,900
459.	Tilu Madeva Xeteparcar, of Ponda.	Godeasoddo eoutros	Ditto	Calem	Sanguem	60 of 16-12-1957	10,600
460.	Tito Trinidade P.Moraes, of Cuncolim.	Dapotcachem	Fe/Mang	Curdi	Ditto	61 of 23-12-1957	14,300
461.	Francisco C. JorgeSequeria of Goa.	Baucui ConnanDongor etc.	Iron	Maem	Bicholim	62 of 25-12-1957	12,700
462.	Francisco C. JorgeSequeria of Goa.	Vainguinim dongore outros	Ditto	Vainguinim	Ditto	63 of 25-12-957	14,000
463.	Vicente Fernandes,of Merces	Talichem Molleouters	Ditto	Davem	Satari	1 of 6-1-1958	14,300
464.	Joao Hugo EduardoSequeira, of Goa.	DangarvaddosuSuraguinchi	Ditto	Ditto	Ditto	2 of 13-1-1958	13,000
465.	Joao HugoEduardoSequeira, of Goa.	Uro dongor eAdjacentes	Ditto	Sanvordem	Ditto	3 of 13-1-1958	3,900
466.	Sociedade Marzook& Cadar Ltda., of Vasco da Gama.	Nirancarichi	Ditto	Sonal	Ditto	4 of 13-1-1958	14,300
467.	Caetona FranciscoC. de Souza, of Sanguelim.	Vagler e outros	Ditto	Colem	Sanguem	7 of 20-1-1958	3,800
468.	Venctexa Ananta P.Raicar, of Verem.	Cantor e Cantorlietc.	Iron	Verem	Ponda	8 of 20-1-1958	14,300
469.	Nilconta JaganataCoulecar, of Goa.	Sera denominwoespecial	Ditto	Davem	Satari	10 of 3-2-1958	14,300
470.	Sitarama AtmaramaNaique, of Mapusa.	Karidongor eoutros	Fe/Mang	Begalim	Pernem	12 of 10-2-1958	14,300
471.	Shantaram, S.Samat, of Panaji.	Hoticho ondeaworildongor.	Iron	Ladpern	Bicholim	13 of 24-2-1958	14,100
472.	Sociedade TimbloIrmaos Ltda., of Margao.	Gaoteona e Dusrifall	Ditto	Codil	Sanguem	14 of 24-2-1958	5,900
473.	Firma Damodar M.(India) Ltda., of Goa.	Masticule nachemAdvona	Ditto	Santona	Ditto	15 of 3-3-1958	3,200
474.	Abdul Rajak,Panaji.	Pongrea Holdim	Fe/Mang	Calm	Ditto	16 of 10-3-1958	14,300
475.	Tomas Caetano deSousa, of Raia,	Godecoe etar,adjts	Ditto	Ela	Goa	17 of 24-3-1958	13,800
476.	Sripad P. Dhunghat of Margao.	Capila gaechemGuedd.	Iron	Arvlem	Bicholim	18 of 9-5-1958	14,300
477.	Vivian Coutinho ofMargao.	Marsode achem Palsona	Ditto	Sons Vono liem	Satari	19 of 16-6-1958	9,600
478.	RamakrishnaBandari of Goa	Unia dongor eadjacentes	Ditto	Querim	Ponda	21 of 13-6-1958	14,300
479.	Dorotia E. E.Aldemira Pereira of Diwar.	Magititem b Mattidongor	Ditto	Ditto	Ditto	22 of 13-6-1958	14,300
480.	Raguvir XambaNaique, of Mapusa.	Todguevoril Mordi	Fe/Mang	Navelim	Bicholim	23 of 13-6-1958	14,200
481.	ViruparapaBasappa, of Margao	Botvadie Vorvedeacodil	Iron	Maem	Ditto	24 of 13-6-1958	14,300
482.	ShantilalKushaldas & Margao.	AralimolachoBros., of Tembo	Ditto	Cananguinim	Quepem	27 of 21-7-1958	14,300
483.	Adolfo PatrocinioE. Gomes of Margao.	Batimola eZemblisoddo	Ditto	Bati	Sanguem	28 of 28-7-1958	12,300
484.	Heramba RagobaDolvi, of Pale.	Calguinicho Canno	Fe/Mang	Pale	Bicholim	30 of 28-7-1958	6,400
485.	Bahol SaunloNaique Tari, of Sanguem.	Choromoll eadjacentes	Iron	Bati	Sanguem	31 of 28-7-1958	6,000
486.	Firm ShantilalKushaldas & Bros., of Margao.	Page mol eSaunri-Moll	Iron	Ugem e Cotarli	Sanguem	33 of 11-8-1958	1,000
487.	Daiananda B.Bandorcar, of Goa.	Sorvoi eAmbleanchem Moll	Fe/Mang	Boma	Ponda	34 of 11-8-1958	14,300
488.	Daiananda B.Bandorcar, of Goa.	Dolcachem Tolop	Iron	Mulgao	Bicholim	35 of 11-8-1958	13,000
489.	Firm V. M.Salgaocar e Irmaos Ltda., of Vasco da Gama.	Foliadondongor	Ditto	Morlem	Satari	36 of 11-8-1958	14,100
490.	Firm V. M.Salgaocar e Irmaos Ltda., of Vasco di Gama.	Unio de Zamboli	Ditto	Molem	Sanguem	37 of 11-8-1958	14,000
491.	Firm Sesa GoaLtda., of Goa.	Toleachi add etc.	Ditto	Arvelem	Bicholim	38 of 11-8-1958	14,300
492.	Firm Sesa GoaLtda., of Goa.	Ambaeculna	Ditto	Santona	Sanguem	39 of 11-8-1958	13,200
493.	Vassudeva M.Salgaocar, of Vasco da Gama.	Kalascondichemetc.	Ditto	Latambarcem esataro Onda	Bicholim	40 of 11-8-1958	14,200
494.	Vassudeva M.Salgaocar, of Vasco da Gama.	Durgea pan ouDurgaso	Fe/Mang	Curpem	Sanguem	41 of 29-8-1958	10,300
495.	Vassudeva M.Salgaocar, of Vasco da Gama.	Padispo-nnosTaria-Voilem etc.	Iron	Sancor dem	Ditto	42 of 29-8-1958	14,300
496.	Vassudeva M.Salgaocar, of Vasco da Gama.	Coirim olavoriladvena	Ditto	Sigao	Ditto	43 of 29-8-1958	8,300
497.	Vassudeva M.Salgaocar, of Vasco da Gama.	Cotgui nem, Vaguriem e Deus uam	Ditto	Melauli	Satari	44 of 29-8-1958	13,500
498.	Vassudeva M.Salgaocar, of Vasco da Gama.	Agapuri xeta	Fe/Mang	Amona	Bicholim	45 of 29-8-1958	5,000
499.	Firm V. M.Salgaocar e Irmaos Ltda., of Vasco da Gama.	Gulapa slachotemb, etc.	Iron	Melauli	Satari	46 of 29-8-1958	14,200
500.	Caxinata DeuSaupto Talaulicar, of Ponda.	Cormola chem MolleAnio temb	Ditto	Cudnem	Bichotim	48 of 29-8-1958	14,000
501.	Firm V. M.Salgaocar e Irmaos Ltda., of Vasco da Gama.	Xedichem Advona	Fe/Mang	Porie m e podocem.	Satari	47 of 29-8-1958	13,600
502.	Firm S. Kantilal &Cia Ltda., of Margao.	Paicatem-bo eadjacentes	Iron	Bati	Sanguem	49 of 12-9-1958	4,300
503.	Mohantal S. Rege,of Quepem.	Cotuevade achitembo	Ditto	Colam	Ditto	50 of 12-9-1958	4,800
504.	Firm Chowgule andCia. Ltda., of Marmagoa.	Pateaoilo tembo,Co ridongrac hem Palso na e adjacentes	Ditto	Ambeli	Satari	51 of 29-9-1958	14,300
505.	Firm Chowgule andCia Ltda., of Marmagoa.	Sastachoa dvo oter adjts	Ditto	Navelim Amona	Bicholim	52 of 22-9-1958	13,000
506.	Firm Chowgule andCia. Ltda., of Marmagoa.	Godemsod-ddo eteradjts.	Ditto	Sigao Colem	Sanguem	53 of 22-9-1958	11,300
507.	Ismail Bin AbdulLatif, of Goa.	Camarali eadjacentes	Ditto	Codar	Ponda	55 of 22-9-1958	4,600
508.	Rodolfo Gomes, ofMargao	Tatode, DevichiRain etc.	Ditto	Darban dora	Sanguem	59 of 29-9-1958	12,500
509.	MineriaPrometedo-ra Ltda., of Natorlim.	Bonquitem ba	Ditto	Vichundrem	Ditto	66 of 17-10-1958	14,200
510.	Vassudeva P. P.Velguencar, of Curchorem.	Madtudad e ter,adjts.	Ditto	Nirancal	Ponda	67 of 17-10-1958	5,100
511.	Firm Chowgule &Cia Ltda., of Marmagao.	Godamsod-do Goulevadd etc.	Ditto	Sigao	Sanguem	70 of 24-11-1958	8,700
512.	Firm Chowgule andCia Ltda., of Marmagoa.	Deunacho Dongor eter adjts	Ditto	Sanvordem	Satari	71 of 28-11-1958	8,200
513.	Firm Chowgule andCia Ltda., of Marmagoa.	Aldonaveddi e teradjts	Ditto	Maem	Bicholim	73 of 28-11-1958	14,300
514.	GangadharNarsingdas Agrawal, of Margao.	Sem deno Minacaoespecial	Ditto	Navelim	Ditto	74 of 28-11-1958	14,100
515.	Jaganata Ganecar,of Goa.	Cupadongor adamtembo etc.	Ditto	Sancordem	Sanguem	75 of 22-12-1958	14,000
516.	Firm ShantilalKushaldas & Bros., of Margao.	Novelim dar e teradjts	Fe/Mang	Arvalem	Bicholim	76 of 6-12-1958	5,500
517.	VassudevaPanduronga Velguencar, of Curchorem.	Morancho tembo	Iron	Sarvona	Bicholim	1 of 9-3-1959	11,000
518.	Ramakanta RajaramaPanguincar, of Margao.	Datachem Fatrimolaetc.	Fe/Mang	Sangordem	Satari	3 of 23-3-1959	8,500
519.	D. Maria GeorginaCorreia M.E. Lopes, of Goa.	Loban Molo	Iron	Poriem	Ditto	4 of 6-4-1959	12,500
520.	Rama Nilu Naiqueof Carambolim.	Bindimo la e teradjts	Mang	Betqui	Ponda	5 of 27-4-959	7,700
521.	Pundolica PoiVernencar of Merces (c/o Manibai P. Varekar).	Ondolo e terrenosadjts	Iron	Darbam andora	Sanguem	7 of 9-5-1959	4,100
522.	Sripada GopinataCarco, of Margao.	Marvan dega e teradjts	Ditto	Ditto	Ditto	8 of 9-5-1959	12,900
523.	Xembu GovindaSinai, Cuvelcar, of Goa.	Vatoli Mordi etc.	Fe/Mang	Curdi	Sanguem	11 of 9-5-1959	3,400
524.	Ranum Dottu P.Loundo, of Goa.	Damonehemcho advoe ter adj.	Iron	Damocem Guleli	Satari	14 of 9-5-1959	10,300
525.	Ranum Dottu P.Loundo, of Goa.	Santone soddo eter adjits	Ditto	Advoi Paddoli	Ditto	15 of 9-5-1959	10,100
526.	Firm DamodarMangalji & Cia. Ltda., of Goa.	Cott e ter adjts	Iron	Betqui	Ponda	16 of 9-5-1959	9,600
527.	Jaganata C. Portabo Mambro, of Mapusa.	Gantcarach dongor	Ditto	Bordem	Bicholim	17 of 9-5-1959	7,200
528.	Karachandra J.Zarapcar, of Mapusa.	Querem KapreachoTan Deugui	Mang	Chorao	Goa	18 of 9-5-1959	6,200
529.	Panduronga SinaiGarco, of Margao.	Mortimolavorilsoddo e teri adjacentes	Iron	Conquirem	Satari	21 of 9-5-1959	12,500
530.	Tulxides MadevaXete Deulcar, of Calem.	Deugotimola,Pilagal, Gogala etc.	Ditto	Maulinguem	Sanguem	22 of 8-6-1959	11,700
531.	Vinaeca Naique, ofMargao.	Carada, Binditembaetc.	Ditto	Codar	Ponda	24 of 8-6-1959	13,400
532.	Antoni F. QuerinoGomes, of Cavellossim.	Margalicho soddoetc.	Ditto	Calam	Sanguem	29 of 29-6-1959	14,300
533.	Narahari SiuramaX. Narvencar, of Goa.	Era VenganavorilMordi	Fe/Mang	Molcor nem	Quepem	30 of 29-6-1959	11,500
534.	Narahari SiuramaX. Narvencar, of Goa.	Ambeadoc e out roster adj.	Iron	Santona Rumbrem	Sanguem	31 of 29-6-1959	13,000
535.	Sripada A. S.Sanvo Sanvordencar, of Curchorem.	Tolichem advona eter adjts.	Ditto	Bandoli Codli	Ditto	33 of 29-6-1959	10,400
536.	Joaquim MilagresPiedade Dias, of Goa.	Cott e parte deChinchecho etc.	Ditto	Priol	Ponda	35 of 29-6-1959	14,300
537.	Mucunda Sazu S.Salelcar, of Sanguem.	Butermola Antremola Dudemol etc.	Ditto	Curdi	Sanguem	36 of 29-6-1959	13,800
538.	Firm V. S. Dempo &Cia Ltda., of Goa	Rajabaga eterrenos adjacentes	Fe/Mang	Cananguinim (Cola)	Canacona	37 of 29-6-1959	14,300
539.	Shamilal Kushaldas& Bros. Ltd., of Margao.	Duriamodi eterrenos adacentes	Ditto	Antoriem	Sanguem	38 of 29-6-1959	11,000
540.	Sociedade MineiraExplore dora, of Sanguem.	Cargal TervoleSantonamorbi, etc.	Ditto	Muguti	Ditto	43 of 31-8-1959	14,300
541.	Narahari SiuramaX. Narvencar of Goa.	Mata Nacional,Talsai, etc.	Ditto	Curdi	Ditto	44 of 31-8-1959	10,500
542.	Firm MineiraNacional Ltda., of Margao.	Pedicho soddo eBomachem Vadio soddo	Iron	Bonta e Cunooliem	Ponda	47 of 21-9-1959	12,200
543.	Xec Ayub, ofSanguem.	Vagulped ouVaguemor di e ter adj.	Ditto	Curdi	Sanguem	49 of 21-9-1959	3,100
544.	Bascora SagunaCorpe, of Valpoi.	Fofande, Cuzreachotembo Zorioilo dongor e ter adjts.	Fe/Mang	Massordem	Satari	50 of 21-9-1959	9,300
545.	Caximo Can MorajiCan, of Margao.	Pondichi Mat egolxi Dhat etc.	Iron	Anmona	Bicholem	52 of 21-9-1959	7,100
546.	Manoharlal Damodarof Goa.	Oiteiro Tolto eadjacents	Ditto	Att. Estavan	Goa	54 of 21-9-1959	4,600
547.	SociedadeLithoferro Ltda., of Mapusa,	Camanchem tembo eter adjts	Ditto	Pissusurlem	Satari	57 of 27-9-1959	14,300
548.	SociedadeLithoferro Ltda., of Mapusa	Matiecho donger eeter adjts.	Ditto	Mololem	Sanguem	58 of 27-9-1959	14,300
549.	Ramcrisna DattuPorab Loundo, of Panaji.	Karut Umolapanorcem Anio temb etc.	Iron	Cudnem e e Navelim	Bicholem	59 of 27-9-1959	14,200
550.	Firm S. Kantilal &Cia. Ltda., of Margao.	Poini Salauli eter adjacentes	Ditto	Selailauli	Sanguem	62 of 28-9-1959	12,500
551.	Firm Sesa GoaLtda., of Goa	Santona Vadi Soddoe ter. adjts.	Ditto	Santona	Ditto	64 of 28-9-1959	14,100
552.	Sociedade S.Kantilal & Cia. Ltda., of Margao.	Dignem soddoGantonamola	Ditto	Curdi	Ditto	65 of 28-9-1959	13,900
553.	Firm S. Kantilal &Cia Ltda., of Margao.	Gogole Galli sorod	Ditto	Cumbari	Ditto	68 of 28-9-1959	3,300
554.	Mohanlal VassudevaSalgaocar, of Vasco da Gama.	Govindachi Gatti eter adjts.	Ditto	Fatorpa	Quepem	70 of 28-9-1959	14,300
555.	Lidia BolindaSimoes, of Goa.	Edumolavorildongri ou Cancuta.	Fe/Mang	Netorlim	Sanguem	71 of 28-9-1959	5,700
556.	Manohar SinaiQuirtonim, of Margao.	Sem denominacaoespecial	Iron	Colomba	Ditto	72 of 28-9-1959	14,300
557.	KarachandraJanardana Zarapoar, of Mapusa.	Bomacanto Dob eMatarimoli Deuguimol	Mang	Malauli e Agolte	Satari Sanguem	73 of 28-9-1959	7,400
558.	Belinda Simoes, ofGoa.	Devabaga e teradjts.	Iron	Caurem	Quepem	74 of 28-9-1959	11,900
559.	Rauji RaiaQuirtonim, of Goa.	Simeacha Molavorildongor etc.	Ditto	Guleli	Satari	76 of 7-10-1959	11,000
560.	Belinda Simoes, ofGoa.	Musfodavoril Mordie ter adjts.	Fe/Mang	Maina	Quepem	77 of 13-10-1959	13,600
561.	Firm Sesa GoaLtda., of Goa.	CasulemCasuleancho Condo etc.	Ditto	Sancordem	Sanguem	78 of 13-10-1959	9,300
562.	Firm Sesa GoaLtda., of Goa.	Vagacho dongorMarseanglacho etc.	Iron	Xelopa	Satari	79 of 7-10-1959	14,200
563.	Jaising Maganlal,Panaji.	Careamol	Ditto	Pirla	Quepem	80 of 16-11-1959	14,200
564.	NaracinvaPurshottam, Suquercar, of Margao.	Coladongor	Fe/Mang	Piliem	Sanguem	81 of 16-11-1959	10,400
565.	Loximona PoroboConcar, of Margao.	Doro ouCamprempeda	Iron	Cuncoliem	Ponda	82 of 30-11-1959	13,200
566.	Vassudcva MadevaSalgaocar, of Vasco da Gama.	Arunem eVandimalxeucar	Mang	Poriem e Moriem	Satari	83 of 14-12-1959	12,100
567.	Krisna VamonaKeni. of Goa.	Vissanvarishi Dhatetc.	Fe/Mang	Cuxirem	Ditto	84 of 14-12-1959	6,700
568.	Loximona Concar,of Margao.	PimpiamolaChmeterichem advona Datrem	Iron	Dabal	Sanguem	85 of 14-12-1959	6,300
569.	Tulxidas MadevaDeucar, of Calem.	Santona codil Raimetc.	Ditto	Sircodem de Calem	Ditto	3 of 18-1-1960	14,000
570.	S. Kamilal &Cia. Ltda., of Margao.	Matas de Sida	Ditto	Salauli	Ditto	5 of 29-1-1960	13,500
571.	Sesa Goa Ltda., ofGoa.	Nagonem Borod	Ditto	Colem	Ditto	6 of 29-10-1960	9,600
572.	Sesa Goa Ltda., ofGoa.	Bag Moitem dePalvel e	Ditto	Advolpale Assonora	Bichoiim Bardes	7 of 5-2-1960	14,300
573.	Loximona CrisnaBaunto, of Ponda.	Sem denominacaoespecial	Fe/Mang	Codar	Ponda	8 of 5-2-1960	14,100
574.	Sociedade TimbloIrmaos Ltda., of Margao.	Cormolcantem	Iron	Colem Sigao	Sanguem	10 of 22-2-1960	10,700
575.	Rodolfo Gomes ofMargao.	Labala ou Dabala	Fe/Mang	Dabal e Nicancal	Ponda	12 of 22-2-1960	10,400
576.	Ananta PoiPolondicar of Margao.	Sem denominacaoespecial	Iron	Sircodem de Calem	Sanguem	11 of 22-2-1960	7,300
577.	Romeo lamartinhoGomes, of Margao.	Piliem e Ocambo	Ditto	Darbandora	Ditto	13 of 22-2-1960	11,400
578.	Firm DamodarMangalji Cia. Ltda., of Goa.	Hoddo CodemBindisodo	Ditto	Cormonem Calem	Ditto	15 of 29-4-1960	14,300
579.	V. S. Dempo &Cia. Ltda., of Goa.	Gorbaira Golachotembe	Ditto	Navelim e Surla	Bicholim	17 of 29-4-1960	10,100
580.	S. Kantilal &Cia. Ltda., of Margao.	Madatembo eTolietembo	Ditto	Bati	Sanguem	20 of 17-6-1960	13,300
581.	Esvonta Govinda X.of Colem.	Cordaho Voll,Tiptachi Gali	Fe/Mang	Revora	Bardez	22 of 17-6-1960	3,900
582.	RaguvirP.Pissurlekar of Mapusa.	Bindichi Goll	Iron	Vagalem	Satari	23 of 17-6-1960	11,600
583.	ShantilalKushaldas & Brothers Ltd., of Margao.	Tancamolavoilosoddo	Ditto	Quirlapale	Sanguem	24 of 17-6-1960	4,200
584.	Rauji Raja SinaiQuirtonim of Goa.	CunneatuleaXentatulo	Fe/Mang	Netorlim	Ditto	25 of 20-6-1960	9,500
585.	Damodar Mangalji &Cia. Ltd., of Goa.	Teramola e Bandoratembo	Iron	Codli	Ditto	26 of 22-8-1960	14,300
586.	ShantilalKushaldas & Bros. Ltd., of Margao.	Goinchem MolanCassal Gali	Fe/Mang	Curpem	Ditto	1 of 9-1-1961	4,700
587.	Xembu GovindaSinai Cuvelcar of Goa.	Pelembata e outros	Iron	Orgao e Tiurem	Ponda	3 of 10-2-1961	6,400
588.	Panduronga N.Sanvordencar, of Sanvordem.	Sircodem Culna	Ditto	Sireedem	Sanguem	4 of 24-8-1961	8,100
589.	GangadharNarsingdas Agrawal, of Margao.	Borchem mordi	Fe/Mang	Maina	Quepem	6 of 24-8-1961	14,300
590.	Cosme SimeaoMoraes, Cuncolim.	Satiasmoli eDongri	Iron	Maina e Colombo	Ditto Sanguem	7 of 30-8-1961	13,900
591.	Bhaskar Hari DalviPale.	Madachem bata	Ditto	Pale	Bicholim	8 of 30-8-1961	9,300

THE FIRST SHCEDULE[See sections 4(2), 6, 7 and 9(1)]Details Of Mining Concessions Abolished And Declared As Mining Leases On And From A Date Subsequent To The Appointed Day

Sl.No.	Nameof the concession holder and his residence	Denominationof the mine	Nature	Situation	Numberand date of title	Dateof abolition and declaration of any mining lease	Amount(inRs.)
				Village	Taluka
1	2	3	4	5	6	7	8	9
1	GeorginaFilomeng de Figuiredo, of Loutulim	PredicoOiteiral do Estadoe Outros	Fe/Mang	Colem	Sanguem	2 of11-7-1963	12/07/63	11200
2	VassudevaGuiri Quenim of Goa	Culnasodde outros.	Iron	Bali	Quepem	3 of11-7-1963	12/07/63	11200
3	FirmaMineria Nacinol Ltd., of Margao	VagmoloiPerisodo	Fe/Mang	Curdi	Sanguem	4 of11-7-1963	12/07/63	8200
4	FirmaMineria Nacinol Ltd., of Margao	Namosmodi	Ditto	Ditto	Ditto	5 of11-7-1963	12/07/63	9500
5	CompanhiaMineria Progresso limitada, of Sanguem	MorgaFoncul ou Chicolmolo	Ditto	Vichundrem	Ditto	6 of11-7-1963	11/08/63	11600

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