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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(r) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(r)"State Commission for Protection of Child Rights (SCPCR)" means the Jharkhand State Commission for Protection of Child Right constituted under Section 3 of the Commissions for Protection of Child Rights Act, 2005 (4 of 2006).