State Consumer Disputes Redressal Commission
Lt. Gen. Naresh Kumar vs Dlf Homes Panchkula Pvt. Ltd. on 30 January, 2017
Daily Order STATE CONSUMER DISPUTES REDRESSAL COMMISSION, U.T., CHANDIGARH Consumer Complaint :
743 of 2016 Date of Institution :
26.10.2016 Date of Decision :
30.01.2017 Lt. Gen. Naresh Kumar S/o Shri Girdhari Lal Pandit R/o House No.568 P, Sector 21, Panchkula 134116 Mr. Rohit Pandit S/o Lt. Gen. Naresh Kumar Permanent resident of House No.568 P, Sector 21, Panchkula 134116 presently residing at 2980 Wolf Creek Lane, Normal II 61761, USA through this father and Power of Attorney holder Lt. Gen. Naresh Kumar.
.........Complainants.
Versus DLF Homes Panchkula Pvt. Ltd., SCO 190-191-192, Sector 8-C, Chandigarh through its authorized representative. DLF Homes Panchkula Pvt. Ltd., Regd. Office at 12th Floor, DLF City, Phase-III, National Highway-8 Gurgaon through its Managing Director.
..........Opposite Parties.
Complaint under Section 17 of the Consumer Protection Act, 1986.
BEFORE: JUSTICE JASBIR SINGH (RETD.), PRESIDENT.
MR. DEV RAJ, MEMBER MRS. PADMA PANDEY, MEMBER.
Argued by:-
Sh. Ashim Aggarwal, Advocate for the complainants.
Ms. Ekta Jhanji, Sh. Parveen Jain and Ms. Sapna Seth, Advocates for the Opposite Parties.
PER DEV RAJ, MEMBER Vide our detailed order of the even date, recorded separately in Consumer Complaint No.509 of 2016 titled as 'Anita Sood Vs. DLF Homes Panchkula Pvt. Ltd. & Anr.', this complaint has been partly accepted, with costs.
2. Certified copy of the main order, passed in Consumer Complaint No.509 of 2016 titled as 'Anita Sood Vs. DLF Homes Panchkula Pvt. Ltd. & Anr.', be placed on this file also.
3. Copies of this order be sent to the parties free of charge.
Pronounced.
30.01.2017.
[JUSTICE JASBIR SINGH (RETD.)] PRESIDENT [DEV RAJ] MEMBER [PADMA PANDEY] MEMBER Ad