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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Odisha - Subsection

Section 95(1) in Orissa State Financial Corporation (Staff) Regulations, 1975

(1)In the matter of travelling allowance, the rules applicable to the employees in the service of the State Government will mutatis mutandis apply to the employees of the corporation with the following modifications.