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State of Odisha - Section

Section 95 in Orissa State Financial Corporation (Staff) Regulations, 1975

95. Travelling Allowance.

(1)In the matter of travelling allowance, the rules applicable to the employees in the service of the State Government will mutatis mutandis apply to the employees of the corporation with the following modifications.
(2)For the purpose of calculating travelling allowances, the employees of the Corporation are graded as follows :
(a)1st Grade - Employees getting pay of Rs.1,000 and above.
(b)2nd Grade - Employees getting pay from Rs.500 to Rs.999/-
(c)3rd Grade - Employees getting pay from Rs.300 to Rs.499/
(d)4th Grade - Employees getting pay below Rs.300/-.
(3)The employees of the Corporation shall be entitled to daily allowance at the following rates :
Inside theState : 1st Gradeemployees Rs. 25 per day
  2nd Gradeemployees Rs. 20 per day
  3rd Gradeemployees Rs. 15 per day
Outside theState : 1st Gradeemployees Rs. 60 per day
  2nd Gradeemployees Rs. 45 per day
  3rd Gradeemployees Rs. 30 per day
  4th Gradeemployees Rs. 20 per day
For purpose of daily allowance the period will be calculated from the time of journey actually undertaken. For halts exceeding 6 hours and less than 12 hours, the daily allowance shall be admissible at one-half rate."Day" means a calendar day beginning and ending at midnight. Daily allowance will be admissible holidays occurring during the period of tour.
(4)The employees of the Corporation shall be entitled to reimbursement of cost of Hotel accommodation on production of vouchers in addition to the D.A. mentioned in Clause (3) above both inside and outside the State subject to the limits specified below :
Inside the State : 1st Grade employees Rs. 75.00 per day
  2nd Grade employees Rs. 50.00 per day
  3rd Grade employees Rs. 25.00 per day
  4th Grade employees Rs. 20.00 per day
Outside the State : 1st Grade employees 3 Star Hotel
  2nd Grade employees Rs. 150.00 per day
  3rd & 4th Grade employees Rs. 60.00 per day
(5)
(i)The employees of the Corporation in 1st and 2nd grade shall be entitled to the reimbursement of the actual expenses on hiring conveyance at any place of halt outside the State while on tour at the rate of Rs. 35.00 per day. In case of excess expenditure beyond Rs. 35.00 the employees may be allowed reimbursement subject to the limit of Rs.100.00 on furnishing of a certificate with necessary details to the satisfaction of the Managing Director.
(ii)The employees of 3rd & 4th Grade shall be entitled to reimbursement of actual expenses on hiring conveyance at any place of halt outside the State while on tour subject to a maximum of Rs.20.00 per day.
The above Regulation will be effective from the 1st April 1986."Miscellaneous