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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(1) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(1)The University shall establish an Agricultural and Home Science Extension Service for the purposes of -
(a)undertaking extension programmes on a phased programme covering the entire State of Telangana in such manner as may be determined by the Government in consultation with the Board;
(b)dissemination of information for the solution of problems relating to agriculture and domestic fields;
(c)establishment of youth clubs for developing the interests of young people in agriculture; and
(d)such other purposes as may be prescribed.