Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 30 in Professor Jayashankar Telangana State Agricultural University Act, 1963

30. Agriculture and Home Science Extension Service.

(1)The University shall establish an Agricultural and Home Science Extension Service for the purposes of -
(a)undertaking extension programmes on a phased programme covering the entire State of Telangana in such manner as may be determined by the Government in consultation with the Board;
(b)dissemination of information for the solution of problems relating to agriculture and domestic fields;
(c)establishment of youth clubs for developing the interests of young people in agriculture; and
(d)such other purposes as may be prescribed.
(2)The Board shall appoint in the manner prescribed a person who had training in agriculture as the Director of Agricultural and Home Science Extension Service. He shall be responsible for dissemination of such information and planning and execution of a programme of extension work based upon the results of research.