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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 51(2)(i) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(i)the description of the land to be used for execution of the project and its status (whether owned by the licensee or held in lease); and