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[Cites 0, Cited by 3] [Entire Act]

State of Rajasthan - Section

Section 3 in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973

3. Form and particulars of return.

(1)The return referred to in section 10 of the [Act] shall be furnished in duplicate in Form I and contain true and correct particulars as required therein.
(2)The Authorised Officer shall grant a receipt in respect of the return furnished by a person in Form II.