Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(1) in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973 (1)The return referred to in section 10 of the [Act] shall be furnished in duplicate in Form I and contain true and correct particulars as required therein.
