Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(3) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

(3)The liability of compensation under Sub-Clauses (1) to (2) above shall be applicable to supply of electricity from such date the Commission may direct by order issued for the purpose.