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[Cites 5, Cited by 31]

Bombay High Court

Manish Porwal And Anr vs Union Of India And Ors on 7 August, 2019

Bench: Ranjit More, Bharati Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3722 OF 2018

 Manish Kumar Jain S/o Shital Prasad Jain And        ....Petitioner
 Anr.
            V/S
 Union Of India And Ors.                          ....Respondent

WITH CR. WRIT PETITION NO. 4413 OF 2018 Afzal Jaffer Khan ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 4243 OF 2018 Ziyauddin Shamsuddin Khan ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 4123 OF 2018 Mohanlal Kumar S/o Ram Gopal Kumar And ....Petitioner Anr.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3724 OF 2018 Page 1/9 ::: Uploaded on - 07/08/2019 ::: Downloaded on - 08/08/2019 02:48:12 ::: Sandipbhai Ghanshaymbhai Bhingradiya And ....Petitioner Anr.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3929 OF 2018 Shradhdhaben Sandiphai Bhingradiya And Anr. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3723 OF 2018 Manish Kumar Jain S/o Shital Prasad Jain And ....Petitioner Anr.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3998 OF 2018 Jinalkumar Fulchandbhai Patel ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 4131 OF 2018 Rakeshbhai Popatbhai Italiya ....Petitioner V/S Union Of India And Ors. ....Respondent WITH Page 2/9 ::: Uploaded on - 07/08/2019 ::: Downloaded on - 08/08/2019 02:48:12 ::: CR. WRIT PETITION NO. 4412 OF 2018 Taher Ismail Khan And Ors. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 4315 OF 2018 Sohail Afzal Khan And Ors ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 4316 OF 2018 Niyamat Sadullah Khan And Anr ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 1130 OF 2019 Dipak Gala S/o Hemraj Gala ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 330 OF 2019 Ajay Pratap Singh And Anr ....Petitioner V/S Union Of India And Ors ....Respondent WITH Page 3/9 ::: Uploaded on - 07/08/2019 ::: Downloaded on - 08/08/2019 02:48:12 ::: CR. WRIT PETITION NO. 362 OF 2019 Manish Porwal And Anr ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 363 OF 2019 Jagdish Manshukhani ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 403 OF 2019 Rajendra Prasad Saraf ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 451 OF 2019 Nitin Ramchandra Jadhav And Ors ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 824 OF 2019 Rakesh Jain Through Director M/s Shree Ginger ....Petitioner Enterprises Ltd And Ors.

V/S Union Of India And Ors. ....Respondent Page 4/9 ::: Uploaded on - 07/08/2019 ::: Downloaded on - 08/08/2019 02:48:12 ::: WITH CR. WRIT PETITION NO. 967 OF 2019 Sanjay Kumar Anantprasad And Anr. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 968 OF 2019 Narendra Kumar Agarwal ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 5891 OF 2018 Vickaash Agarwal And Anr. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1 OF 2019 Ravi Bhattad Director Of Bhattad Industries Pvt ....Petitioner Ltd And Bhattad Marketing And Distribution Ltd V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 732 OF 2019 Lunkaran Mahaveer Prasad Kyal And Anr ....Petitioner V/S Union Of India And Ors ....Respondent Page 5/9 ::: Uploaded on - 07/08/2019 ::: Downloaded on - 08/08/2019 02:48:12 ::: WITH CR. WRIT PETITION NO. 748 OF 2019 Rishab Agarwal And Ors. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 921 OF 2019 Rahul Jatinder Suri ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 939 OF 2019 Shyam Babu ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1095 OF 2019 Saurabh Khandelwal Through Director M/s T.i ....Petitioner Idustries V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1120 OF 2019 Firoz M. Nagri Through Partner Of M/s ....Petitioner Evergreen Metal Works And Anr.

V/S Page 6/9 ::: Uploaded on - 07/08/2019 ::: Downloaded on - 08/08/2019 02:48:12 ::: Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1123 OF 2019 Aditya Gupta Through Partner M/s Jupiter ....Petitioner Stampings And Anr.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1078 OF 2019 S. Shabirali Himani ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1091 OF 2019 Surya Praksh Agarwal ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1068 OF 2019 Naren Arvin Gedia ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 4242 OF 2018 Afzal Jaffer Khan ....Petitioner Page 7/9 ::: Uploaded on - 07/08/2019 ::: Downloaded on - 08/08/2019 02:48:12 ::: V/S Union Of India And Ors ....Respondent Ms.Yogita V. Gogar i/by M/s.P.D.Jain and Co. for the Petitioners in W.P.No.3722/2018, W.P.No.3723/2018, W.P.No.3724/2018, W.P.No.3929/2018 and W.P.No.4131/2018.

Dr.Sujay Kantawala with Brijesh Pathak,Sabeena Mahadik,Mr.Mangesh Avhale, Sagar Hate for the petitioners in W.P.No.4413/2018, 4243/2018, 4412/2018, 4315/2018, 4316/2018, 4242/2018/2018. Dr.Sujay Kantawala with Brijesh Pathak, Poorva Patil,Sujit sahoo,Sabeena Mahadik, Mangesh Patil for the petitioners in W.P.No. 968/2019, W.P.No.3998/2018, W.P.No. 4123/2018,W.P.No.4131/2018,W.P.No. 4242/2018, W.P.No.4243/2018,W.P.No.4315/2018,W.P.No.4316/2018, W.P.No.4412/2018.

Ms.Sudha Dwivedi a/w.Aditya Sharma for the Petitioner in W.P.No.1068/2019.

Mr.Sanjay Thakur for the Petitioners in W.P.No.403/2019,W.P.No.451/2019. Mr.Sanjay Thakur a/w. Priyanka Dubye for the Petitioners in W.P.No.5891/2018.

Mr.Anil C. Singh- AG a/w. Mr. J.B Mishra, Spl. P.P for the respondents in W.P.No.1/19 and W.P.No.824/2019. Mr. J.B Mishra, Spl. P.P for the respondents in WP Nos.362/19, 363/19, 451/19, 967/19, 968/19, 5891/18, 921/2019, 939/2019,1091/2019. Mr.Sam Walve a/w. Ram Ochani for the Respondents in W.P.Nos.1214/2019, 1215/2019, 403/2019, 1078/2019, 1340/2019.

Mrs.A.S. Pai, APP for the applicants in APPW 76/19, APPW 86/19, APPW 87/19.

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CORAM : RANJIT MORE. & SMT. BHARATI DANGRE, JJ DATE : 7th August, 2019 P.C. :

Stand over to 26/08/2019 at 03.00 p.m. Ad-interim relief if any to continue till then.
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