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[Cites 5, Cited by 34]

Bombay High Court

Ravi Bhattad Director Of Bhattad ... vs Union Of India And Ors on 24 July, 2019

Bench: Ranjit More, Bharati Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3722 OF 2018

 Manish Kumar Jain S/o Shital Prasad Jain And        ....Petitioner
 Anr.
            V/S
 Union Of India And Ors.                          ....Respondent

WITH CR. WRIT PETITION NO. 4413 OF 2018 Afzal Jaffer Khan ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 4243 OF 2018 Ziyauddin Shamsuddin Khan ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 4123 OF 2018 Mohanlal Kumar S/o Ram Gopal Kumar And ....Petitioner Anr.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3724 OF 2018 Page 1/8 ::: Uploaded on - 24/07/2019 ::: Downloaded on - 25/07/2019 04:40:37 ::: Sandipbhai Ghanshaymbhai Bhingradiya And ....Petitioner Anr.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3929 OF 2018 Shradhdhaben Sandiphai Bhingradiya And Anr. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3723 OF 2018 Manish Kumar Jain S/o Shital Prasad Jain And ....Petitioner Anr.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3998 OF 2018 Jinalkumar Fulchandbhai Patel ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 4131 OF 2018 Rakeshbhai Popatbhai Italiya ....Petitioner V/S Union Of India And Ors. ....Respondent WITH Page 2/8 ::: Uploaded on - 24/07/2019 ::: Downloaded on - 25/07/2019 04:40:37 ::: CR. WRIT PETITION NO. 4412 OF 2018 Taher Ismail Khan And Ors. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 4315 OF 2018 Sohail Afzal Khan And Ors ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 4316 OF 2018 Niyamat Sadullah Khan And Anr ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 1130 OF 2019 Dipak Gala S/o Hemraj Gala ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 362 OF 2019 Manish Porwal And Anr ....Petitioner V/S Union Of India And Ors ....Respondent WITH Page 3/8 ::: Uploaded on - 24/07/2019 ::: Downloaded on - 25/07/2019 04:40:37 ::: CR. WRIT PETITION NO. 363 OF 2019 Jagdish Manshukhani ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 403 OF 2019 Rajendra Prasad Saraf ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 451 OF 2019 Nitin Ramchandra Jadhav And Ors ....Petitioner V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 824 OF 2019 Rakesh Jain Through Director M/s Shree Ginger ....Petitioner Enterprises Ltd And Ors.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 967 OF 2019 Sanjay Kumar Anantprasad And Anr. ....Petitioner V/S Union Of India And Ors. ....Respondent Page 4/8 ::: Uploaded on - 24/07/2019 ::: Downloaded on - 25/07/2019 04:40:37 ::: WITH CR. WRIT PETITION NO. 968 OF 2019 Narendra Kumar Agarwal ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 5891 OF 2018 Vickaash Agarwal And Anr. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1 OF 2019 Ravi Bhattad Director Of Bhattad Industries Pvt ....Petitioner Ltd And Bhattad Marketing And Distribution Ltd V/S Union Of India And Ors ....Respondent WITH CR. WRIT PETITION NO. 921 OF 2019 Rahul Jatinder Suri ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 939 OF 2019 Shyam Babu ....Petitioner V/S Union Of India And Ors. ....Respondent Page 5/8 ::: Uploaded on - 24/07/2019 ::: Downloaded on - 25/07/2019 04:40:37 ::: WITH CR. WRIT PETITION NO. 1095 OF 2019 Saurabh Khandelwal Through Director M/s T.i ....Petitioner Idustries V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1120 OF 2019 Firoz M. Nagri Through Partner Of M/s ....Petitioner Evergreen Metal Works And Anr.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1123 OF 2019 Aditya Gupta Through Partner M/s Jupiter ....Petitioner Stampings And Anr.

V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1078 OF 2019 S. Shabirali Himani ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1091 OF 2019 Surya Praksh Agarwal ....Petitioner Page 6/8 ::: Uploaded on - 24/07/2019 ::: Downloaded on - 25/07/2019 04:40:37 ::: V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 1068 OF 2019 Naren Arvin Gedia ....Petitioner V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 4242 OF 2018 Afzal Jaffer Khan ....Petitioner V/S Union Of India And Ors ....Respondent Dr.Sujay Kantawala with Brijesh Pathak, Pankaj D.Jain,Aishwarya Kantawala, Poorva Patil,Sujit sahoo,Yogita V.Gogar,Priyanka Sabeen Mahadik, Dubey, Kushal Mor, V.M. Advani, R.R.Shah, S.A. Mohanlal,S.C. Thakur, S.K.Mishra,Sudha Dwivedi for the petitioners. Mr.Anil C. Singh- AG a/w. Mr. J.B Mishra, Spl. P.P for the respondents in WP No.330/19, 362/19, 363/19, 451/19, 824/19, 967/19, 968/19, 5891/18, 1/19, 939/19. Mrs.A.S. Pai, APP for the applicants in APPW 76/19, APPW 86/19, APPW 87/19.

CORAM : RANJIT MORE. & SMT. BHARATI DANGRE, JJ DATE : 24th July, 2019 Page 7/8 ::: Uploaded on - 24/07/2019 ::: Downloaded on - 25/07/2019 04:40:37 ::: P.C. :

Stand over to 07/08/2019 at 03.00 p.m. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 8/8 ::: Uploaded on - 24/07/2019 ::: Downloaded on - 25/07/2019 04:40:37 :::