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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(8) in The Rajasthan Rules for Regulating the Fund for Grant of Exgratia Financial Assistance (Family Planning Acceptors) 1976

(8)Details pertaining to the claim:-
(a)Nature of Complications............
(b)When noticed............
(c)Details of treatment given.........
(d)Total duration of the treatment.........
(e)If hospitalised, date of admission and discharge......
(f)Name of doctors who attended the case...........
(g)Date when declared physically fit/died..........
(h)Cause of death.............