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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1)(iii) in Manonmaniam Sundaranar University Act, 1990

(iii)The emoluments and other terms and conditions of service of the Registrar shall be such as may be prescribed;