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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1) in The Indian Postal Service (Group 'A') Rules, 1987

(1)on and from the date of commencement of these rules, the Indian Postal Service, Class-I (Junior and Senior Time Scales) Recruitment Rules, 1959 and the Indian Postal Services Class-I (Directors of Postal Services) Recruitment Rules, 1959 in so for as they relate to the posts to which these rules apply, are hereby repealed.